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ITAT Dehradun Bench
1,438 judgments
SANATANI SAMADHAAN SAMITI ,PAURI vs EXEMPTION WARD, DEHRADUN
ITA 311/DDN/2026[2025-26]Status: Disposed23/7/2026AY 2025-26
SOCIETY FOR HIMALYAN ENVIRONMENTAL VOICE ASPECT SHEVA,CHAMOLI vs EXEMPTION WARD, DEHRADUN
ITA 308/DDN/2026[2025-26]Status: Disposed23/7/2026AY 2025-26
SOCIETY FOR HIMALYAN ENVIRONMENTAL VOICE ASPECT SHEVA,CHAMOLI vs EXEMPTION WARD, DEHRADUN
ITA 307/DDN/2026[2025-26]Status: Disposed23/7/2026AY 2025-26
RAMAKANTA SAHOO,PANCHKULA vs DCIT/ACIT, DEHRADUN
ITA 306/DDN/2026[2019-20]Status: Disposed23/7/2026AY 2019-20
DINESH KUMAR SHARMA,KASHIPUR vs INCOME TAX OFFICER, KASHIPUR
ITA 278/DDN/2026[2016-17]Status: Disposed23/7/2026AY 2016-17
GANPATI DEVELOPERS ,SAHARANPUR vs DCIT, CENTRAL CIRCLE , DEGRADUN
ITA 310/DDN/2026[2019-20]Status: Disposed22/7/2026AY 2019-20
SUDHIR AGRAWAL,ROORKEE vs INCOME TAX OFFICER, , ROORKEE
ITA 309/DDN/2026[2018-19]Status: Disposed22/7/2026AY 2018-19
INCOME TAX OFFICER, KOTDWAR, PAURI GARHWAL vs JAGDAMBA DANGWAL, SATPULI SAIN, PAURI GARHWAL
ITA 261/DDN/2026[2019]Status: Disposed22/7/2026
BHARAT FILLING STATION ,ROORKEE vs INCOME TAX OFFICER, ROORKEE
ITA 254/DDN/2026[2019-20]Status: Disposed22/7/2026AY 2019-20
GRAMIN MAHILA JAN JAGRITI SAMITI,PITHORAGARH vs EXEMPTION WARD, DEHRADUN
ITA 301/DDN/2026[2025-26]Status: Disposed21/7/2026AY 2025-26
JAN SHIKSHYA SAMITI GOPESHWAR,DEHRADUN vs EXEMPTION WARD, DEHRADUN
ITA 299/DDN/2026[2025-26]Status: Disposed21/7/2026AY 2025-26
JAN SHIKSHYA SAMITI GOPESHWAR ,CHAMOLI vs EXEMPTION WARD, DEHRADUN
ITA 298/DDN/2026[2025-26]Status: Disposed21/7/2026AY 2025-26
SAMARTH INDIA CHARITABLE TRUST,DEHRADUN vs EXEMPTION WARD, DEHRADUN
ITA 296/DDN/2026[2025-26]Status: Disposed21/7/2026AY 2025-26
ANTI POLLUTION ARMY CHARITABLE TRUST,DEHRADUN vs EXEMPTION WARD, DEHRADUN
ITA 295/DDN/2026[2025-26]Status: Disposed21/7/2026AY 2025-26
ANTI POLLUTION ARMY CHARITABLE TRUST,DEHRADUN vs EXEMPTION WARD, DEHRADUN
ITA 276/DDN/2026[2025-26]Status: Disposed21/7/2026AY 2025-26
MANGLOR KISAN SEWA SAHAKARI SAMITI LIMITED,ROORKEE vs INCOME TAX OFFICER, ROORKEE
ITA 271/DDN/2026[2015-16]Status: Disposed21/7/2026AY 2015-16
DOLPHIN DRILLING LIMITED,DEHRADUN vs THE DEPUTY COMMISSIONER OF INCOME TAX, ( INTERNATIONAL TAXATION), DEHRADUN
ITA 52/DDN/2020[2017-18]Status: Disposed21/7/2026AY 2017-18
DOLPHIN DRILLING LTD,NOIDA vs ACIT, INTERNATIONAL TAXATION, CIRCLE- 2, DEHRADUN
ITA 5492/DEL/2018[2015-16]Status: Disposed21/7/2026AY 2015-16
ITO, WARD-1(1)(3), DEHRADUN, DEHRADUN vs SURESH, DEHRADUN
ITA 173/DDN/2025[2021-22]Status: Disposed15/7/2026AY 2021-22
SANDEEP THAKUR,RISHIKESH vs ITO, WARD 1(4)(1),, RISHIKESH
ITA 218/DDN/2026[2018-19]Status: Disposed10/7/2026AY 2018-19
