← All Benches
ITAT Dehradun Bench
1,438 judgments
ANIL AND COMPANY,HARIDWAR vs ITO, WARD 1(3)(1),HARIDWAR, HARIDWAR
ITA 207/DDN/2026[2020-21]Status: Disposed10/7/2026AY 2020-21
DY. COMMISSIONER OF INCOME TAX DEHRADUN, UTTARAKHAND vs BAKER HUGHES ASIA PACIFIC PTE. LTD, MAHARASHTRA
ITA 214/DDN/2025[2020-21]Status: Disposed8/7/2026AY 2020-21
BAKER HUGHES SINGAPORE PTE,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 195/DDN/2025[2020-21]Status: Disposed8/7/2026AY 2020-21
SHRI DIGAMBA JAIN SAMAJ, DIGAMBAR JAIN MANDIR, LALTARO PUL,HARIDWAR-249401,UTTARKHAND,PAN-AARAS1307C,HARIDWAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW, LUCKNOW
ITA 80/DDN/2026[.]Status: Disposed30/6/2026
BAKSHISH SINGH,UDHAM SINGH NAGAR vs ITO, WARD -2(3)(5) KHATIMA, HALDWANI
ITA 211/DDN/2026[2019-20]Status: Disposed30/6/2026AY 2019-20
BAKSHISH SINGH,UDHAM SINGH NAGAR vs OTO, WARD-2(3)(5), HALDWANI
ITA 210/DDN/2026[2019-20]Status: Disposed30/6/2026AY 2019-20
TELEGLOBE ENTERPRISES,RISHIKESH vs WARD 1(4)(1) RISHIKESH, RISHIKESH
ITA 196/DDN/2026[2018-19]Status: Disposed30/6/2026AY 2018-19
RAM CHANDAR SINGH BISTT,NEW TEHRI TEHRI GARHWAL vs CIT (A), DELHI
ITA 82/DDN/2026[2011-12]Status: Disposed29/6/2026AY 2011-12
MANIK GUJRAL,DEHRADUN vs ACIT/DCIT, DEHRADUN
ITA 161/DDN/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
DARPAN SHARMA,DEHRADUN vs ITO TDS INTNL TAXATION, DEHRADUN
ITA 276/DDN/2025[2017-2018]Status: Disposed29/6/2026AY 2017-2018
SBL PVT. LTD.,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - HARIDWAR, HARIDWAR, UTTARAKHAND
ITA 114/DDN/2025[2014-15]Status: Disposed29/6/2026AY 2014-15
VIJENDER SINGH,ROORKEE vs ITO, WARD- 2, ROORKEE
ITA 1238/DEL/2018[2009-10]Status: Disposed29/6/2026AY 2009-10
SANJEEV MALIK,DEHRADUN vs PR. CIT, BAREILLY, BAREILLY
ITA 202/DDN/2026[2021-22]Status: Heard25/6/2026AY 2021-22
AVNISH JUNEJA,DOIWALA vs ITO, DEHRADUN
ITA 200/DDN/2026[2019-20]Status: Heard25/6/2026AY 2019-20
JASWINDER RANDHAWA,CHANDGARH vs ASSTT. COMM. OF I. TAX, CIR 1(3)(1), HARDWAR, HARDWAR
ITA 195/DDN/2026[2016-17]Status: Heard25/6/2026AY 2016-17
PUSHPENDRE SIROHI,RUDRAPUR vs INCOME TAX OFFICER , NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 194/DDN/2026[2018-19]Status: Disposed25/6/2026AY 2018-19
MUKESH KUMAR , MADHAVKUNJ COLONY KHADRI ROAD, SHYAMPUR FATAK SHYAMPUR, DEHRADUN-249204, UTTARAKHAND,MADHAVKUNJ COLONY KHADRI ROAD vs COMMISSIONER OF INCOME TAX (APPEALS) ,DEHRADUN, DEHRADUN
ITA 186/DDN/2026[2015-16]Status: Disposed25/6/2026AY 2015-16
JCIT(OSD), CENTRAL CIRCLE, DEHRADUN, DEHRADUN vs M B EXIM PRIVATE LIMITED, SAHARANPUR
ITA 37/DDN/2026[2022-23]Status: Disposed24/6/2026AY 2022-23
BHUUDDESHIY SADHAN SAHKARI SAMITI LIMITED,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN
ITA 193/DDN/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
BHUUDDESHIY SADHAN SAHKARI SAMITI LIMITED,DEHRADUN vs INCOME TAX OFFICER , DEHRADUN
ITA 192/DDN/2026[2019-20]Status: Disposed24/6/2026AY 2019-20
