← All Benches
ITAT Dehradun Bench
1,438 judgments
CHANCHALA BALLABH PANDEY,PITHORAGARH vs ACIT/DCIT- INCOME TAX, HALDWANI
ITA 138/DDN/2026[2017-18]Status: Disposed24/6/2026AY 2017-18
JITENDRA KUMAR KATIYAR,CHHIBRAMAU KANNAUJ vs ITO, HARDWAR
ITA 130/DDN/2026[2018-2019]Status: Disposed24/6/2026AY 2018-2019
ACHIN,DEHRADUN vs INCOME TAX OFFICER, WARD 1(1)(1), DEHRADUN
ITA 142/DDN/2026[2020-21]Status: Disposed23/6/2026AY 2020-21
RAJESH MEHTA,SAHRANPUR vs ACIT, DEHRADUN
ITA 65/DDN/2026[2020-21]Status: Disposed22/6/2026AY 2020-21
M B EXIM PRIVATE LIMITED,SAHARANPUR vs ACIT, DEHRADUN
ITA 64/DDN/2026[2022-23]Status: Disposed22/6/2026AY 2022-23
SHREE NATH HONEY TRADING CO.,SAHARANPUR vs ACIT, DEHRADUN
ITA 63/DDN/2026[2020-21]Status: Disposed22/6/2026AY 2020-21
SHREE NATH HONEY TRADING CO.,SAHARANPUR vs ACIT, DEHRADUN
ITA 62/DDN/2026[2019-20]Status: Disposed22/6/2026AY 2019-20
SHREE NATH HONEY TRADING CO.,SAHARANPUR vs ACIT, DEHRADUN
ITA 60/DDN/2026[2022-23]Status: Disposed22/6/2026AY 2022-23
RAJESH MEHTA,SAHARANPUR vs ACIT, DEHRADUN
ITA 59/DDN/2026[2019-20]Status: Disposed22/6/2026AY 2019-20
SUNIL KUMAR VIRENDRA KUMAR TIMBER MERCHANTS PVT LTD,HALDWANI vs ITO WARD2(1)(1), HALDWANI
ITA 66/DDN/2026[2017-18]Status: Disposed5/6/2026AY 2017-18
JCIT(OSD), CENTRAL CIRCLE, DEHRADUN, DEHRADUN vs ASHWANI KHURANA, HAIDWAR
ITA 36/DDN/2026[2020-21]Status: Disposed5/6/2026AY 2020-21
SHRI SHRADHANAND BAL VANITAASHRAM SOEIETY,DEHRADUN vs I T O , EXEMPTION, DEHRADUN, DEHRADUN
ITA 32/DDN/2026[2017-18]Status: Disposed5/6/2026AY 2017-18
ASHWANI KHURANA,HARIDWAR vs DCIT CEN CIRCLE, DEHRADUN
ITA 23/DDN/2026[2020-21]Status: Disposed5/6/2026AY 2020-21
HOPE FOR ANIMALS,DEHRADUN vs CIT(EXEMPTION), LUCKNOW
ITA 18/DDN/2026[2025-26]Status: Disposed5/6/2026AY 2025-26
JAI KISSAN FOODS,KASHIPUR vs WARD-2(2)(1) KASHI PUR, KASHIPUR
ITA 176/DDN/2026[2022-23]Status: Disposed5/6/2026AY 2022-23
JAI KISSAN FOODS,KASHIPUR vs WARD-2(2)(1), KASHIPUR, KASHIPUR
ITA 173/DDN/2026[2021-22]Status: Disposed5/6/2026AY 2021-22
SANJAY TEWRAI,HALDWANI vs CIRCLE 2(1)(1), HALDWANI
ITA 172/DDN/2026[2017-18]Status: Disposed5/6/2026AY 2017-18
BHARAT SINGH,UTTRAKHAND vs INCOME TAX OFFICER, WARD-1(3)(4), ROORKEE
ITA 157/DDN/2026[2017-18]Status: Disposed5/6/2026AY 2017-18
GULSHAN KUKREJA,DEHRADUN vs PRINCIPAL CIT, CIRCLE 1(3)(1) DEHRADUN, DEHRADUN
ITA 141/DDN/2026[2013-14]Status: Disposed5/6/2026AY 2013-14
SAMAY SINGH,DEHRADUN vs JAO , DEHRADUN, INCOME TAX OFFICE, DEHRADUN
ITA 140/DDN/2026[2018-19]Status: Disposed5/6/2026AY 2018-19
