ITAT Dehradun Bench
1,438 judgments
UJVN LIMITED,DEHRADUN vs DCIT, CIRCLE-1(1)(1), DEHRADUN, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(1), DEHRADUN, SUBHASH ROAD, DEHRADUN vs UTTARANCHAL JAL VIDYUT NIGAM LTD., GMS ROAD, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
UJVN LIMITED,DEHRADUN vs DCIT, CIRLCE-1(1)(1), DEHRADUN, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
UJVN LIMITED ,DEHRADUN vs DCIT, CIRCLE-1(1)(1), DEHRADUN, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
UJVN LIMITED,DEHRADUN vs DCIT, CIRCLE-1(1)(1), DEHRADUN, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
UJVN LIMITED ,DEHRADUN vs DCIT, CIRCLE-1(1)(1), DEHRADUN, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SH.SANDEEP KAUSHIK,DEHRADUN vs ITO, W- 1(3), DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
GULSHAN KUKREJA,DEHRADUN vs PCIT, , DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
QUDSIA PERVEEN,NEW DELHI vs COMMISSIONER OF INCOME TAX, HALDWANI, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MOM CHOICE SALES AND MARKETING PRIVATE LIMITED,DEHRADUN vs ITO, WARD 1(1)(5) DDN, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSISSIONER OF INCOME TAX, DEHRADUN vs SCHLUMBERGER ASIA SERVICES LIMITED, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DEHRADUN vs SCHLUMBERGER ASIA SERVICES LIMITED, HARYANA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DEHRADUN vs SCHLUMBERGER ASIA SERVICES LIMITED, HARYANA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HOTEL PRESIDENT,HALDWANI vs CIT(A)-NFAC, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HOTEL PRESIDENT,HALDWANI vs CIT(A)-NFAC, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HOTEL PRESIDENT,HALDWANI vs CIT(A)-NFAC, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HIMALAYAN AUTO ERA (INDIA) PVT LTD,DELHI vs DCIT, CIRCLE 2(1)(1), HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH. MAHADEV SHIKARI,U.S.NAGAR vs ITO, RUDRAPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SAHASPUR KISHAN SEWA SAHKARI SAMITI,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SAHASPUR KISAN SEWA SAHKARI SAMITI,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
