ITAT Dehradun Bench
1,438 judgments
SAHASPUR KISAN SEWA SAHKARI SAMITI LTD.,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJKIYA SAYUKT CHIKITSALAYA CHIKTSA PRABHANDAN SAMITI ,GOVT JINI HOSPITAL ROORKEE HARIDWAR vs ASSESSING OFFICER, ROORKEE
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ANNU KUMAR,ROORKEE vs INCOME TAX OFFICER, DERHADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SH. ABHILASH GUPTA,DEHRADUN vs ITO, 1()(1), DEHRADUN, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRIYA SHARMA,HALDWANI vs DC/ACIT, CENTRAL CIRCLE, HALDWANI, HALDWANI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRIYA SHARMA,HALDWANI vs DCIT/ACIT, CENTRAL CIRCLE, HALDWANI, HALDWANI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRIYA SHARMA,HALDWANI vs DC/ACIT, CENTRAL CIRCLE, HALDWANI, HALDWANI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRIYA SHARMA,HALDWANI vs DCIT/ACIT, CENTRAL CIRCLE, HALDWANI, HALDWANI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRIYA SHARMA,HALDWANI vs DCIT/ACIT, CENTAL CIRCLE, HALDWANI, HALDWANI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRIYA SHARMA,HALDWANI vs DC/ACIT, CENTRAL CIRCLE, HALDWANI, HALDWANI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SHRI BHAWALPUR BHAWAN TRUST SAMITI,BHAWALPUR BHAWAN vs CIT EXEMPTION, LUCKNOW
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ASSISSTANT COMMISSIONER OF INCOME TAX, RAJPUR ROAD vs MOHD. WASEEM, MOHALLA PATHANPURA BERIYAN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SACHIN GOYAL,HARIDWAR vs ITO WARD 1(3)(1), INCOME TAX OFFICE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DHAREMENDRA SINGH,DEHRADUN vs ITO, W-2(1)(4), , RUDRAPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SANTRAM ,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PARAG NEGI,U.S.NAGAR vs ITO, KASHIPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH.RAVINDER KUMAR,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH.RAVINDER KUMA,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S KUMAON MANDAL VIKASH NIGAM LTD.,NANITAL vs ACIT, CIRCLE-3, NANITAL
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH. VINOD PANWAR,DEHRADUN vs ITO, KOTDWAR
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
