ITAT Dehradun Bench
1,438 judgments
POONAM POKHRIYAL,DEHRA DUN vs INCOME TAX OFFICER, BUDH NAGAR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH. NITIN SINGHAL,U.S.NAGAR vs ITO, U.S.NAGAR
BEFORE SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. AMAN AGARWAL,RUDRAPUR vs ITO, RUDRAPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HORRAWAL KISAN SEWA SAHKARI SAMITI,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GEETA BHARTI MISSION,DEHRADUN, UTTARAKHAND vs COMMISSIONER OF INCOME-TAX (EXEMPTION), LUCKNOW, NEW DELHI, DELHI
SHRI YOGESH KUMAR, U.S., JUDICIAL MEMBER SHRI MANISH AGARWAL, ACCOUNTANT MEMBER AND Ι.Τ.Α. Νο. 199/DDN/2024 Ι.Τ.Α. No. 202/DDN/2024 Geeta Bharti Mission Appellant Vs. Respondent Assessee by None Revenue by Sh. Amar Pal Singh, Sr. DR Date of Hearing 04/08/2025 Date of Pronouncement 08/08/2025 ORDER PER YOGESH KUMAR, U.S. JM: These two appeals are filed by the Assessee against the order of the Commissioner of Income Tax (Exemption)-, Lucknow (‘Ld. CIT(E)' for short) dated 27/09/2024 wherein t
GEETA BHARTI MISSION ,DEHRADUN, UTTARAKHAND vs COMMISSIONER OF INCOME-TAX (EXEMPTION), LUCKNOW, NEW DELHI, DELHI
SHRI YOGESH KUMAR, U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
USHA GARG,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
USHA GARG,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
INSTITUTE OF DRIVING & TRAFFIC RESEARCH,UTTRAKHAND vs INCOME TAX OFFICER, WARD EXEMPTION, DEHRADUN, UTTRAKHAND
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
KOMA SINGHAL,DEHRADUN vs DCIT/ACIT CEN CIR, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ANUJ KUMAR,DEHRADUN vs ACIT DCIT CENTRAL CIRCLE, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SH. AJAY KUMAR ,ROORKEE vs CIT(A), 2-, ROORKEE, ROORKEE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DEHRADUN vs WESTERN GECO INTERNATIONAL LIMITED, HARYANA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), DEHRADUN, DEHRADUN vs THDC INDIA LIMITED, TEHRI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MRS. NIDHI YADAV,DEHRADUN vs ITO, RUDRAPUR
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SMT. NIDHI YADAV,DEHRADUN vs ITO- W-2(1)(4),, RUDRAPUR
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
CHARANJEET LAL ARORA,HARIDWAR vs ACIT CIRCLE 1(3) 1 HARIDWAR, HARIDWAR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH.SUDESH VERMA,DEHRADUN vs ITO, W-1(2)(4), DEHRADUN
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
OMWATI,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UJVN LIMITED,DEHRADUN vs DCIT,CIRCLE-1(1)(1),DEHRADUN, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
