ITAT Dehradun Bench
1,438 judgments
DY COMMISSIONER OF INCOME TAX , DEHRADUN vs HALLIBURTON OFFSHORE SERVICES INC, MAHARASTRA
DY. COMMISSISSIONER OF INCOME TAX, DEHRADUN vs HALLIBURTON OFF SHORE SERVICES INC, DEHRADUN
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), DEHRADUN, RAJPUR ROAD, DEHRADUN vs HOTEL SURBHI PALACE INDIA PRIVATE LIMITED, RAJPUR ROAD, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
A.P.ASSOCIATES,HARIDWAR vs ACIT, HARIDWAR
SHRI YOGESH_KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHAGWANI DEVI,DELHI vs DCIT CENTRAL CIRCLE, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
AP, ASSOCIATES,HARIDWAR vs CIT, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
A.P.ASSOCIATES,HARIDWAR vs CIT(A), DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAMAN VIRMANI,DEHRADUN vs INCOME TAX OFFICER WARD 1(2)(2), DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ROOP CHAND SHARMA EDUCATIONAL TRUST,ROORKEE vs ITO(E), DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJESH SINGH NEGI ,NANITAL vs THE INCOME TAX OFFICER WARD 2(3)(1) NANITAL, NANITAL
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
K L D A V COLLEGE,ROORKEE, HARIDWAR vs ITO WARD 1(3)(4), ROORKEE, HARIDWAR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MANSOOR ALAM SIDDIQUI,DEHRADUN vs ITO 1(1)(5), DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SIDHBALI CORPORATION,KOTDWAR vs INCOME TAX OFFICER, KOTDWAR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI GURU GOBIND SINGH CHARITABLE TRUST,DEHRADUN vs ITO(E), DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI GURU GOBIND SINGH CHARITABLE TRUST,DEHRADUN vs ITO (E), 13-A, SUBHASH ROAD, DEHRADUN, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CHIEF EDUCATION OFFICER,DEHRADUN vs INCOME TAX OFFICER, WARD, TDS, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. JAVED MAHAMMAD,U.S.NAGAR vs ITO, KHATIMA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MUKUL GARG,HARIDWAR vs ITO, ROORKEE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PUSHPA DEVI,RISHIKESH vs INCOME TAX OFFICER, RISHIKESH
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
AMRIT VARSHA UDYOG LTD.,KOTDWAR vs DCIT CIRCLE 1, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)