ITAT Dehradun Bench
1,438 judgments
RISHABH DEV,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RISHABH DEV,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RISHABH DEV,DEHRADUN vs ITO, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RISHABH DEV,DEHRADUN vs ITO, W-1(2)(2), DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH. ASHOK KUMAR,HARIDWAR vs ITO, HARIDWAR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ABHISHEK AGARWAL,DEHRADUN vs ITO, W01(1)(1), DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JASBIR SINGH,KHATIMA, U.S. NAGAR vs INCOME TAX OFFICER, RUDRAPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. RAKESH SHARMA,DELHI vs ACIT, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. RAKESH SHARMA,DELHI vs ACIT, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. RAKESH SHARMA,DELHI vs ACIT, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SILVERTON PULP AND PAPERS PRIVATE LIMITED,MUZAFFARNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH. VIRAT ARORA,HALDWANI vs ACIT, CC- HALDWANI, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH. VIRAT ARORA,U.S.NAGAR vs DCIT, DD-, HALDWANI, HALDWANI
SHRI YOGESH_KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DEHRADUN vs SOLAR TURBINES INTERNATIONAL COMPANY, SINGAPORE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Ι.Τ.Α. No.132/DDN/2024 (A.Y 2022-23) ACIT Vs. Solar Turbines Dehradun International Company 14, Tractor Road Singapore, Singapore - 627973 Appellant Respondent Respondent by Date of Hearing Sh. Mohan Lal Joshi, Sr. DR Withdrawal of appeal 10/09/2025 Date of Pronouncement |12/09/2025 ORDER PER MANISH AGARWAL (Accountant Member)
SHASHWAT JAISWAL,HALDWANI vs INCOME TAX DEPARTMENT FACELESS ASSESSMENT UNIT, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
S NANHEDA ANANTPUR HARIJAN KISAN SEWA SAHKARI SAMITI LIMITED,ROORKEE, HARIDWAR,UTTARAKHAND vs INCOME TAX OFFICER WARD 1 3 4 ROORKEE, ROORKEE
SHRI YOGESH_KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PATHRI VISTHAPIT SADHAN SAHKARI SAMITI LIMITED,PATHRI HARIDWAR vs ITO, W 1 3 2 AT HARIDWAR, INDUSTRIAL AREA, HARIDWAR
SHRI YOGESH_KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH. NITIN SINGHAL,HALDWANI vs PCIT, HALDWAMI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
THE NANITAL BANK LTD., NANITAL,NANITAL vs PCIT, BAREILLY, NANITAL
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)