ITAT Dehradun Bench
1,438 judgments
SHIVALAY NIKETAN TRUST,HARIDWAR vs CIT (EXEMPTION), LUCKNOW
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHIVALAY NIKETAN TRUST ,HARIDWAR vs CIT (EXEMPTIONS), LUCKNOW
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S HIMALAYAN VACATIONS, P. LTD.,NANITAL vs ACIT, HALDWANI
IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH: DEHRADUN BEFORE SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA No.43/DDN/2025 (ASSESSMENT YEAR: 2018-19) M/s Himalayan Vacations Private Limited, 01, Himalayan Vacations Private Limited, Tallital, Nainital-263002. PAN:AACCH5584P (Appellant) ACIT, Circle-2(1)(1), Haldawani. Vs. (Respondent) Assessee by Shri Pavan Kumar Nath, Adv. Department by Shri Amar Pal Singh, Sr. DR Date of hearing 07.07.2025 Date
JOINT COMMISSIONER OF INCOME TAX, SUBHASH ROAD DEHADUN vs M/S TIMES SQUARE, SAHASTRADHARA ROAD
SH. AJAY BHARGAVA,ROORKEE vs ITO, W-1(3)(40, ROORKEE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AJAY GARG,DEHRADUN vs ACIT CENTRAL CIRCLE DEHRADUN, DEHRADUN
SHRI VIBHU GROVER,KOTDWARA vs PCIT, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN vs M/S. SHARDA EXPORTS, HARIDWAR
SHRI YOGESH_KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN vs M/S. SHARDA EXPORTS, HARIDWAR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN vs M/S. SHARDA EXPORTS, HARIDWAR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S. SHARDA EXPORTS,MEERUT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE , DEHRADUN
SHRI YOGESH_KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S. SHARDA EXPORTS,MEERUT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACHARYA BALKRISHNA,HARIDWAR vs DCIT, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SSGR HOSPITAL AND RESEARCH CENTRE PRIVATE LIMITED ,HALDWANI vs DCIT/ACIT, CENTRAL CIRCLE,HALDWANI, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SSGR HOSPITAL AND RESEARCH CENTRE PRIVATE LIMITED,HALDWANI vs DCIT/ACIT, CENTRAL CIRCLE, HALDWANI, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SSGR HOSPITAL AND RESEARCH CENTRE PRIVATE LIMITED,HALDWANI vs DCIT/ACIT, CENTRAL CIRCLE, HALDWANI, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SSGR HOSPITAL AND RESEARCH CENTRE PRIVATE LIMITED,HALDWANI vs DCIT/ACIT, CENTAL CIRCLE, HALDWANI, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ANANDI,NANITAL vs ITO, W- 2(3)(1), NANITAL
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SSGR HOSPITAL & RESEARCH CENTRE PRIVATE LIMITED,HALDWANI vs DC/ACIT, CENTRAL CIRLCE, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S SANCO HOLDING AS,DEHRADUN vs DCIT(INTERNATIONAL TAXATION), DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)