ITAT Dehradun Bench
1,438 judgments
GUNJAN JAISWAL,HALDWANI vs ITO, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GUNJAN JAISWAL,HALDWANI vs ITO, WARD-2(1)(1), HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DINESH CHAND,TEHRI GARHWAL vs INCOME TAX OFFICER WARD 1(4)(5), TEHRI
SH.MOHIT BATOLA,DEHRADUN vs ACIT, CC, DDN, DEHRADUN
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RITU SINGHAL,DEHRADUN vs DCIT/ACIT , CENTRAL CIRCLE, DEHRADUN
AKHILESH SINGHAL,RISHIKESH vs INCOME TAX OFFICER, RISHIKESH
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AKHILESH SINGHAL,RISHIKESH vs INCOME TAX OFFICER, RISHIKESH
AKHILESH SINGHAL,RISHIKESH vs INCOME TAX OFFICER, RISHIKESH
DY. COMMISSISSIONER OF INCOME TAX, DEHRADUN vs WEATHERFORD OIL TOOLS ME LIMITED, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSISSIONER OF INCOME TAX, DEHRADUN vs WEATHERFORD OIL TOOLS ME LIMITED, MUMBAI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSISSIONER OF INCOME TAX, DEHRADUN vs WEATHERFORD OIL TOOLS ME LIMITED, MUMBAI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSISSIONER OF INCOME TAX, DEHRADUN vs WEATHERFORD OIL TOOLS ME LIMITED, MUMBAI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Ι.Τ.Α. No. 168/DDN/2024 (A.Y 2016-17) Ι.Τ.Α. Νο. 163/DDN/2024 (A.Y 2017-18) Ι.Τ.Α. Νο. 164/DDN/2024 (A.Y 2018-19) Ι.Τ.Α. Νο. 165/DDN/2024 (A.Y 2019-20) Ι.Τ.Α. No. 166/DDN/2024 (A.Y 2020-21) Ι.Τ.Α. Νο. 167/DDN/2024 (A.Y 2021-22) Dy. Commissioner of Income Vs Weatherford Oil Tools M.E Tax, Aayakar Bhawan, 13-A, Subhash Road, Uttarakhand Dehradun, Limited. 6th floor, Vaman Centre, Makwana Road, J. B. Nagar, Mahara
DY. COMMISSISSIONER OF INCOME TAX, DEHRADUN vs WEATHERFORD OIL TOOLS ME LIMITED, MUMBAI
DY. COMMISSISSIONER OF INCOME TAX, DEHRADUN vs WEATHERFORD OIL TOOLS ME LIMITED, MUMBAI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S SUSHILA DEVI CENTRE FOR PROFESSIONAL STUDIES AND RESEARCH,DEHRADUN vs PCIT (CENTRAL), KANPUR (JAO- DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN), DEHRADUN
B.C.M.S. DEVELOPERS PVT. LTD.,HALDWANI vs INCOME TAX OFFICE WARD 2(1)(1) , HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
B.C.M.S. DEVELOPERS PVT. LTD,HALDWANI vs INCOME TAX OFFICE WARD 2(1)(1), HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX INTERTNATIONAL TAXATION CIRCLE-1, DEHRADUN, DEHRADUN vs HUYNDAI HEAVY INDUSTRIES CO LTD, TYAGI ROAD DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ADDL. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN vs HYUNDAI HEAVY INDUSTRIES CO. LIMITED, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, DEHRADUN vs HYUNDAI HEAVY INDUSTRIES LIMITED, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
