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ITAT Dehradun Bench

1,438 judgments

M/S UJVN LIMITED ,UTTARAKHAND vs DEPUTY COMMISSIONER OF INCOME TAX, UTTARAKHAND

ITA 127/DDN/2025[2024-25]Status: Disposed27/11/2025AY 2024-25

DCIT, CIRCLE-1(1)(1), SUBHASH ROAD vs UJVN LIMITED, GMS ROAD

ITA 126/DDN/2025[2017-18]Status: Disposed27/11/2025AY 2017-18

MR. JITENDRA WALIA,HARDWAR vs ITO, W-1(3)(1) 44(2), HARIDWAR

ITA 115/DDN/2025[2015-16]Status: Disposed27/11/2025AY 2015-16

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SH. SURENDER KUMAR CHAWLA,RUDRAPUR vs ACIT, CC, , HALDWANI

ITA 76/DDN/2024[2017-18]Status: Disposed20/11/2025AY 2017-18

BEFORESHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SH. SURENDER KUMAR CHAWLA,RUDRAPUR vs ACIT, CC-, HALDWANI, HALDWANI

ITA 75/DDN/2024[2016-17]Status: Disposed20/11/2025AY 2016-17

BEFORESHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SH. SURENDER KUMAR CHAWLA,RUDRAPUR vs ACIT, CC- HALDWANI, HALDWANI

ITA 74/DDN/2024[2015-16]Status: Disposed20/11/2025AY 2015-16

SH.SURENDER KUMAR CHAWLA,RUDRAPUR vs ACIT , CC, HALDWANI, HALDWANI

ITA 63/DDN/2024[2014-15]Status: Disposed20/11/2025AY 2014-15

BEFORESHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SH. SURINDER KUMAR CHAWLA,RUDRAPUR vs ACIT,CC, HALDWANI, HALDWANI

ITA 62/DDN/2024[2014-15]Status: Disposed20/11/2025AY 2014-15

BEFORESHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SH.SURENDER KUMAR CHAWLA,DEHRADUN vs ACIT, CC, DEHRADUN, HALDWANI

ITA 210/DDN/2024[2011-12]Status: Disposed20/11/2025AY 2011-12

BEFORESHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

BJ SERVICES COMPANY MIDDLE EAST LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DEHRADUN

ITA 120/DDN/2025[2017-18]Status: Disposed19/11/2025AY 2017-18

ASSTT. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN vs BJ SERVICES ME COMPANY LIMITED, MAHARASHTRA

ITA 53/DDN/2024[2015-16]Status: Disposed19/11/2025AY 2015-16

YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRIMANISH AGARWAL (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN vs BJ SERVICES ME COMPANY LIMITED, MAHARASHTRA

ITA 52/DDN/2024[2016-17]Status: Disposed19/11/2025AY 2016-17

YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRIMANISH AGARWAL (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN vs EXPRO GULF LIMITED, CYPRUS

ITA 51/DDN/2024[2017-18]Status: Disposed19/11/2025AY 2017-18

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SUDHIR CHAWLA,DEHRADUN vs ACIT, CC, HALDWANI, HALDWANI

ITA 91/DDN/2025[2017-18]Status: Disposed14/11/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

SUDHIR CHAWLA,DEHRADUN vs ACIT, CC, HALDWANI, HALDWANI

ITA 90/DDN/2025[2016-17]Status: Disposed14/11/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

SUDHIR CHAWLA,DEHRADUN vs ACIT, CC, HALDWANI, HALDWANI

ITA 89/DDN/2025[2015-16]Status: Disposed14/11/2025AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

SUDHIR CHAWLA,DEHRADUN vs ACIT, CC, HALDWANI, HALDWANI

ITA 88/DDN/2025[2014-15]Status: Disposed14/11/2025AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

SUDHIR CHAWLA,DEHRADUN vs ACIT, C.C., HALDWANI, HALDWANI

ITA 87/DDN/2025[2013-14]Status: Disposed14/11/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

SHRI PURAN CHAN & CO.,DEHRADUN vs DCIT, CC-DEHRADUN, DEHRADUN

ITA 111/DDN/2025[2016-17]Status: Disposed14/11/2025AY 2016-17

HEERA DEVI,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN

ITA 119/DDN/2025[2019-2020]Status: Disposed30/10/2025AY 2019-2020

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)