ITAT Dehradun Bench
1,438 judgments
SH. SANJAY KUMAR,DEHRADUN vs ITO, WARD-1(2)(3), DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
KANCHAN VERMA,DEHRADUN vs DCIT, DEHRADUN
1 ITA No. 210/DDN/2025 Kanchan Verma Vs. DCIT IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN “SMC” BEFORE SH. YOGESH KUMAR U.S., JUDICIAL MEMBER & SH. MANISH AGARWAL, ACCOUNTANT MEMBER ITA No. 210/DDN/2025 :Asstt. Year : 2019-20 Kanchan Verma Vs DCIT 151, Kandoli Central Circle Rajpur Road Dehradun, Uttarakhand Dehradun-248001, Uttarakhand (APPELLANT) (RESPONDENT) PAN No. AGYPV1842K Assessee by: Sh. K. Sampath, Adv Revenue by: Sh. Amar Pal Singh, JCIT-DR Date of Hearing: 11.1
AMRIT VARSHA UDYOG LTD,KOTDWAR vs DCIT CIRCLE 1, DEHRADUN
Sh. Yogesh Kumar U.S., Judicial Member & Sh. Manish Agarwal (Accountant Member)
OIL & NATURAL GAS CORPORATION LIMITED,DEHRADUN vs ACIT CIRCL-1, DEHRADUN
SH. YOGESH KUMAR U.S., JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)
OIL & NATURAL GAS CORPORATION LIMITED,DEHRADUN vs DCIT, CIRCLE-1, DEHRADUN
SH. YOGESH KUMAR U.S., JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, WARD-1(1)(3), DEHRADUN, AAYKAR BHAWAN, SUBHASH ROAD, DEHRADUN vs UTTARAKHAND PURV SAINIK KALYAN NIGAM LIMITED, STATION SUB AREA
Sh. Yogesh Kumar U.S., Judicial Member & Sh. Manish Agarwal (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, GOLAPAR, KATHGODAM vs MS SPP POLYMER LIMITED, PAHARGANJ, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
HIMANSHU KUKREJA,DEHRADUN vs ITO, , DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SHRI LUXMI RICE MILL,RUDRAPUR vs ITO WARD 2(2)(4), BAJPUR
SAVITRI DEVI,DEHRADUN vs ITO WARD 1(1)(3), DEHRADUN
Sh. Yogesh Kumar US, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SARITA AGARWAL,NAINITAL vs ACIT CIRCLE 2(1)(1), HALDWANI
Sh. Yogesh Kumar US, Judicial Member & Sh. Manish Agarwal (Accountant Member)
TEJPAL SINGH,UTTARKHAND vs ITO ROORKEE -247667, ROORKEEE
Sh. Yogesh Kumar US, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ITO, WARD 1, DEHRADUN, DEHRADUN vs AHUSTOSH GUPTA, DEHRADUN
Sh. Yogesh Kumar US, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DINESH SINGH KUMAR,ROORKEE vs INCOME TAX OFFICER, WARD 1(3)(4) ROORKEE, ROORKEE
Sh. Yogesh Kumar U.S., Judicial Member & Sh. Manish Agarwal (Accountant Member)
ANKIT RAMOLA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DEHRADUN
Sh. Yogesh Kumar US, Judicial Member & Sh. Manish Agarwal (Accountant Member)
MILAKH RAAJ,NAINITAL vs ITO WARD 1(2), HALDWANI
Sh. Yogesh Kumar U.S., Judicial Member & Sh. Manish Agarwal (Accountant Member)
INCOME TAX OFFICER-2(1)(4), RUDRAPUR, RUDRAPUR vs SWARNIM PROMOTERS & DEVELOPERS, RUDRAPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SWAMI DARSHANAND INSTITUTE OF MANAGEMENT AND TECHNOLOGY,HARIDWAR vs ITO, W-1(3)(1), HARIDWAR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S PARASNATH FUELS (P) LTD.,DEHRADUN vs DCIT, DEHRADUN
IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH: DEHRADUN BEFORE SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA No.213/DDN/2024 (ASSESSMENT YEAR: 2017-18) Parasnath Fuels Pvt. Ltd., 28 Feet Road, Vikas Nagar, Dehradun - 248198 PAN-AAICP2190D Assessee Revenue The DCIT, Circle 1(1), Dehradun Vs Assessee by Dr. Rakesh Gupta, Adv., Shri Somil Agarwal, Adv. Revenue by Sh. Amar Pal Singh, JCIT SR. DR Date of Hearing 11.09.2025 Date of Pronouncement 28.11.
PARTH SINGH PUNDIR,DEHRADUN vs CIT APPEAL, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)