ITAT Dehradun Bench
1,438 judgments
DINESH PRASHAD DANGWAL,DEHRADUN vs COMMISSIONER OF INCOME TAX , DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NIRMAL SINGH,KASHIPUR vs COMMISSIONER OF INCOME TAX APPEALS, NATIONAL FACELESS APPEAL CENTRE
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
OM PRAKASH,ROORKEE vs THE INCOME TAX OFFICER, ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
OM PRAKASH,ROORKEE vs THE INCOME TAX OFFICER, ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
OM PRAKASH,ROORKEE vs THE INCOME TAX OFFICER, ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
OM PRAKASH,ROORKEE vs THE INCOME TAX OFFICER, ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
OM PRAKASH,ROORKEE vs THE INCOME TAX OFFICER, ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KULAVENDRA KAUR,JASPUR vs INCOME-TAX OFFICER, WARD-2(2)(1) KASHIPUR, KASHIPUR
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
KEDAR GHATI ENTERPRISES,RUDRAPRAYAG vs INCOME TAX OFFICER, SRINAGAR (GARHWAL)
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ANAND FOODS,DEHRADUN vs ITO WARD 2(2)(1), KASHIPUR
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
APARNA SINHA,HARIDWAR vs INCOME TAX OFFICER (AO), HARIDWAR
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
TAKNOR JHALA FRUITS COLLECTION AND PROCESSING PRIVATE LIMITED,RISHIKESH, UTTRAKHAND vs CIT(A)-3, NOIDA, CIT(A)-THREE, NOIDA AND ITO RISHIKESH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HARSIL GANGOTRI FRUITS PROCESSING AND MARKETING PRIVATE LIMITED,RISHIKESH vs CIT(A)-3, NOIDA, CIT(A) NOIDA AND ITO RISHIKESH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PUSPA DEVI, ,RUDRAPUR vs ITO, SRINAGAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TEJ PAL SINGH,HARIDWAR vs ITO, ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KRISHNA KUMAR AGARWAL,DEHRADUN vs ITO, UTTRAKHAND
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
OM PRAKASH GUPTA,DEHRADUN vs DCIT, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SAURAV MALIK,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHALINI SRIVASTAVA,HALDWANI vs WARD 2(1)(1) HALDWANI/, HALDWANI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
