ITAT Dehradun Bench
1,438 judgments
PAWAN SINGH ADVOCATE,HARIDWAR vs ITO , ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
PAWAN SINGH ADVOCATE ,HARIDWAR vs CIT(A)& I.TO. , ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
PAWAN SINGH ADVOCATE ,HARIDWAR vs CIT (A) & I.TO. , ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DEPUTY COMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN, DEHRADUN vs KAMAL JEWELLERS, DEHRADUN
SH. YOGESH KUMAR US, JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)
SH. DEVENDRA DUTT PANT,HARIDWAR vs DCIT , UTTARKAHAND
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
LAWRENCE SWYNEN BERG,HALDWANI vs ITO WARD-2(1)(2), HALDWANI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
GULF PIPING COMPANY WLL,UNITED ARAB EMIRATES vs DY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
GULF PIPING COMPANY WLL,UNITED ARAB EMIRATES vs DY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SLO AUTOMOBILES PVT. LTD.,DEHRADUN vs DCIT, DEHRADUN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
TARA DATTA,HALDWANI vs ITO WARD 2(3)(1), NANITAL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UTTARANCHAL COOPERATIVE SUGAR FACTORIES FEDERATION LIMITED,DEHRADUN vs JCIT, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN, DEHRADUN vs OM PRAKASH GUPTA, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE DEHRADUN, DEHRADUN vs SUNIL PANWAR, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT, DEHRADUN vs INTECSEA ASIA PACIFIC SDN BHD, HYDERABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT, DEHRADUN vs INTECSEA ASIA PACIFIC SDN BHD, HYDERABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ROSHAN ALI,PROPRIETOR M/S SAGAR DAIRY vs INCOME TAX OFFICER WARD 1(3)(5), INCOME TAX DEPARTMENT
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DHANANJAY GIRI,HALDWANI vs ACIT, HALDWANI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SMT. KUSUM KUJWAL,NAINITAL vs PCIT, BAIREILLY
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
KISAN SAHKARI CHINI MILLS LIMITED, GADARPUR,GADARPUR vs DCIT, CIRCLE-2(2)(1), KASHIPUR
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
CHARANJIT SINGH SERHI,HALDWANI vs ACIT, HALDWANI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
