ITAT Dehradun Bench
1,438 judgments
BABU LAL PATWARI ,UTTARAKHAND vs DCIT CIRCLE-2(1)(), UTTARAKHAND
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
KEDARNATH INDUSTRIES,DEHRADUN vs INCOME TAX OFFICER WARD-1(1)(5), DEHRADUN
SH. YOGESH KUMAR U.S., JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)
JCIT(OSD), CIRCLE 111, DEHRADUN, SUBHASH ROAD vs M/S SURYANCHAL FURNITECH, BAHADRABAD INDUSTRIAL AREA, HARIDWAR
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SMT. MADHU GUPTA,U.S.NAGAR vs PR.CIT, BAREILLY
SH. YOGESH KUMAR US, JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)
DR. VIRENDRA SWAROOP EDUCATIONAL FOUNDATION,KANPUR vs ACIT, CENTRAL CIRCLE, DEHRADUN, DEHRADUN
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ATUL KUMAR AGRAWAL,MANPUR ROAD, KASHIPUR vs NATIONAL E-ASSESSMENT CENTRE, NEW DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AMBIKA UNIYAL (OLD NAME AMBIKA RAWAT),DEHRADUN vs INCOME TAX OFFICER, RISHIKESH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
COOPERATIVE CANE DEVE. UNION, LTD.,HARIDWAR vs ITO, W- 1(3)(1), HARIDWAR, HARIDWAR
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, DEHRADUN vs M/S KANATAL RESORTS & SPA P.LTD, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
VISHAL SHARMA,FARIDABAD vs DCIT, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ANKIT AGRAWAL,RUDRAPUR, UTTRAKHAND vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX, HALDWANI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GANPATI INDUSTRIES,ROORKEE vs ITO, ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JEEVAN KAUR,RUDRAPUR vs INCOME TAX OFFICER, RUDRAPUR
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CROSS ROAD, DEHRADUN vs REGALIA JEWELS PRIVATE LIMITED, NEAR SAVITRI CINEMA, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, DEHRADUN vs BG EXPLORATION, MUMBAI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, DEHRADUN vs BG EXPLORATION PRODUCDTION INDIA LIMITED, MUMBAI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GULF PIPING COMPANY WLL,ABU DHABI vs DY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
CHINIOT BIRADARI,JODHAMAL ROAD, BIRLA GHAT, HARIDWAR vs INCOME TAX OFFICER EXEMPTION WARD, DEHRADUN, DEHRADUN, UTTARAKHAND
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
GYANDEI,DEHRADUN vs DCIT/ACIT, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
PAWAN SINGH ADVOCATE,HARIDWAR vs ITO , ROORKEE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)