ITAT Dehradun Bench
1,438 judgments
SHEKH IKBAL HUSEN,DEHRADUN vs ITO WARD 1(1)(3), DEHRADUN
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SANJAY RAWAT,DEHRADUN vs ACIT CENTRAL CRICLE, DEHRADUN
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SANJAY RAWAT,DEHRADUN vs ACIT CENTRAL CIRCLE, DEHRADUN
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI ARUN KUMAR,HARIDWAR vs ITO, HARIDWAR, HARIDWAR
SHRI YOGESH KUMAR US, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
SH.SANJAY RAWAT,,DEHRADUN vs ACIT, CIRCLE, DEHRADUN
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JOGENDRA LAL KHANNA,NAINITAL vs INCOME TAX OFFICER, BAJPUR
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
SANJAY KUMAR ANAND ,DEHRADUN vs DDIT/ADIT (INTL) , DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SANJAY VERMA AND SONS HUF,HARIDWAR vs ASSESSING OFFICER WARD 1(3)(1), HARIDWAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ARJUN SINGH SAHI,DEHRADUN vs DCIT/ACIT CEN CIR DDN, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
RAVINDER KUMAR AGARWAL,RISHIKESH vs CIT(A)-3, NOIDA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
R AND B FALCON A PTY LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SIME DARBY ENGINEERING SDN BHD,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NATIONAL OIL WELL VARCO PTE. LTD (FORMERLY KNOWN AS VARCO INTERNATIONAL PTE. LTD),MAHARASHTRA vs THE DEPUTY DIRECTOR OF INCOME TAX CIRCLE-1( INTERNATIONAL TAXATION ), DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SIME DARBY ENGINEERING SDNBHD,MALAYSIA vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION ) CIRCLE-1, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NATIONAL OILWELL VARCO PTE. LTD. (FORMERLY KNOWN AS VARCO INTERNATIONAL PTE LTD.),MUMBAI vs DCIT (INTERNATIONAL TAXATION), CIRCLE-2, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SIME DARBY ENGINEERING SDN BHD,GURGAON vs DCIT (INTERNATIONAL TAXATION), CIRCLE-2, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NATIONAL OILWELL VARCO PTE. LTD.,MUMBAI vs DCIT (INTERNATIONAL TAXATION), CI9RCLE-2, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NATIONAL OILWELL VARCO PTE. LTD.,MUMBAI vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NATIONAL OILWELL VARCO PTE LTD.,MUMBAI vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DEHRADUN vs RAVI LUMBA, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
