ITAT Dehradun Bench
1,438 judgments
PARDEEP KUMAR WALIA,DEHRADUN vs DCIT CENTRAL CIRCLE , DEHRADUN
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GAURAV GUPTA,DEHRADUN vs DCIT, DEHRADUN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DEHRADUN vs SEABIRD EXPLORATION FZ-LLC, NEW DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, DEHRADUN vs RAKESH MOHAN VERMA, DEHRADUN
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S. THDC INDIA LIMITED,RISHIKESH vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, DEHRADUN
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PASCHIMI RUDRAPUR F S S LIMITED,DANPUR vs INCOME TAX OFFICER WARD 2(1)(4), RUDRAPUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CHAWLA AUTO CORPORATION,RUDRAPUR vs A C I T CIRCLE-2(1)(1), HALDWANI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MRS. DHOOMI DEVI,CHAMOLI vs ITO, W-1(4)4, SRINAGAR, CHAMOLI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
POONAM ARORA,KASHIPUR vs ASSESSMENT UNIT, HALDWANI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
SMT. SHAMA PARVEEN,ROORKEE vs 1.CIT(A)& 2) I.T.O ROORKEE, ROORKEE
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, DEHRADUN vs HALLIBURTON OFF SHORE SERVICES INC , MAHARASHTRA
SHRI YOGESH KUMAR US (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
MOHAMMAD IRFAN,KASHIPUR vs INCOME TAX OFFICER WARD 2(2)(1), KASHIPUR
YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
GYANENDRA PANWAR,DEHRADUN vs ASST. DIRECTOR OF INCOME TAX, CPC BENGALURU, BENGALURU
SHRI YOGESH KUMAR US, JUDICIAL MEMBER AND SHR SANJAY AWASTHI (Accountant Member)
HOTEL RUDRA CONTINENTAL,UDHAM SINGH NAGAR vs XIT(A) NFAC, HALDWANI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
DOIWALA KISAAN SEWA SAHKARI SAMITI,DOIWALA vs ITO/DCIT/ACIT,CENTAL CIRCLE, DEHRADUN
SHRI YOGESH KUMAR US, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
DOIWALA KISAAN SEWA SAHKARI SAMITI,DOIWALA vs ITO/DCIT/ACIT, CENTAL CIRCLE DEHRADUN, DEHRADUN
SHRI YOGESH KUMAR US, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
TAPANDEEP SINGH,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1), DEHRADUN
SHRI YOGESH KUMAR US (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
MILAKH RAAJ,NAINITAL vs IN COME TAX OFFICER,, HALDWANI
YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
MAHENDRA ASHOK THAKUR ,ROORKEE vs COMMISSIONER OF INCOME APPEAL , DEHRADUN
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
MINAKSHI RALLY,DELHI vs DCIT/ ACIT CEN CIR, DEHRADUN
YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
