ITAT Dehradun Bench
1,438 judgments
SIDHARTH BUILDWELL LLP,DEHRADUN vs ACIT, C- 1(2)(1), DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SHIVAM SHARMA,HARIDWAR vs ITO WARD-1(3)(3), HARIDWAR
YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
SHIVAM SHARMA,HARIDWAR vs ITO WARD-1(3)(3), HARIDWAR
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
KANAHIYA LAL POLITECHNIC,ROORKEE vs ITO, W-1(3)(2), HARIDWAR
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX(OSD), SUBHASH ROAD vs WINDLASS CONSTRUCTIONS, RAJPUR ROAD
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
REETA GOYAL,DEHRADUN vs INCOME TAX OFFICER WARD -1(1)(3) DEHRADUN/, DEHRADUN
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
POORAN SINGH RANA,DEHRADUN vs INCOME TAX OFFICER, WARD 1(2)(1), DEHRADUN, DEHRADUN
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
JASPAL SINGH,DEHRADUN vs ITO WARD1(1)(2) DEHRADUN, DEHRADUN
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
JASPAL SINGH,DEHRADUN vs ITO WARD 1(1)(2), DEHRADUN
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SHRI SHIV MANDIR PRABANDH,DEHRADUN vs ITO, WARS 1(2)(3) , DEHRADUN, DEHRADUN
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, DEHRADUN vs HALLIBURTON WORLDWIDE GMBH, DEHRADUN
SHRI YOGESH KUMAR US (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
AJAY PUNDIR,VILLAGE KIRSALI vs COMMISSIONER OF INCOME TAX APPEALS, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
AJAY PUNDIR,VILLAGE KIRSALI vs COMMISSIONER OF INCOME TAX APPEALS, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SHRI SHYAM SEWA MANDAL SAMITI,ROORKEE vs CIT EXEMPTION, LUCKNOW
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SOCIETY FOR ADVANCEMENT IN EDUCATION,MUSSOORIE vs ITO EXEMPTION DEHRADUN, DEHRADUN
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SOCIETY FOR ADVANCEMENT IN EDUCATION,MUSSOORIE vs ITO EXEMPTION WORD DEHRADUN, DEHRADUN
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SOCIETY FOR ADVANCEMENT IN EDUCATION,MUSSOORIE vs ITO EXEMPTION WORD DEHRADUN, DEHRADUN
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
M/S A-ONE ENTERPRISES,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHIV RATAN EDUCATION SOCIETY,HARIDWAR vs ITO EXEMPTION WARD, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BR ASSOCIATES ,UTTARAKAHAND vs ACIT , RISHIKESH
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
