ITAT Dehradun Bench
1,438 judgments
PREET PAL SINGH,DOIWALA vs I T O WARD1(1)(2), DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
RAJKAMAL AGNIHOTRI,DEHRADUN vs INCOME TAX OFFICER , DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
GRAND LEGACY,DEHRADUN vs DCIT CIRCLE 1, DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
PAL MINERAL INDUSTRIES (P) LIMITED,HALDWANI vs DC/ACIT, CENTRAL CIRCLE, HALDWANI, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PAL MINERAL INDUSTRIES (P) LIMITED,HALDWANI vs DC/ACIT, CENTRAL CIRCLE, HALDWANI, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MOHAN PAL,HALDWANI, NAINITAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HALDWANI, ACIT - DCIT, CENTRAL CIRCLE, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MOHAN PAL,HALDWANI, NAINITAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HALDWANI, ACIT - DCIT, CENTRAL CIRCLE, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MOHAN PAL,HALDWANI, NAINITAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HALDWANI, ACIT-DCIT, CENTRAL CIRCLE, HALDWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ITO, WARD- 2(5), DEHRADUN vs UTTRAKHAND POORV SAINIK KALYAN NIGAM LTD., DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
RUPESH SINGH,DEHRADUN vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CIRCLE-1(1), DEHRADUN, SUBHASH ROAD DEHRADUN vs STATE INFRASTRUCTURE AND INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARAKHAND LTD. , I.T. PARK, SAHASTRADHARA ROAD, DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE , DEHRADUN vs GRAPHIC ERA EDUCATIONAL SOCIETY, DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
BHOPAL SINGH CHAUDHARY,SRINAGAR GARHWAL vs ITO SRINAGAR, SRINAGAR GARHWAL
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
SANTRAM,DEHRADUN vs ITO WARD 1(1)(3), DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
UPSRTC EMP SALARY PERSON CO-OP LONE SAMITI LIMITED,HARIDWAR vs ITO, CIRCLE1(3)(1), HARIDWAR
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
MOHAMAD SALIM KHAN,ROORKEE vs CIT (A) & I.T.O ROORKEE, ROORKEE
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
BHOPAL SINGH CHAUDHARY,DEHRADUN vs ITO SRINAGAR, SRINAGAR GARHWAL
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
PASCHIMI RUDRAPUR F S S LIMITED,DANPUR vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, RUDRAPUR
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DAYANAND ANGLO VEDIK HIGHER SECONDRY SCHOOL PRABANDH KARINI SABHA,JHABRERA ROORKEE vs ITO WARD 1(3)(4), ROORKEE
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ASSITANT COMMISSIONER OF INCOME TAX , DEHRADUN vs POWER MACHINES, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
