ITAT Dehradun Bench
1,438 judgments
B R MORDEM SCHOOL SAMITI,PAURI vs I T O, EXEMPTION WARD DEHRADUN, DEHRADUN
NAUGAON BAHUUDESIYA SAHKARI SAMITI LIMITED,UTTARKASHI vs DCIT/ ACIT, CENTAL CIRCLE, DEHRADUN, DEHRADUN
MOHAMAD SALIM KHAN,ROORKEE vs CIT (A) &ITO ROORKEE, ROORKEE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ITO, WARD-1(1)(3), DEHRADUN, DEHRADUN vs TRISHLA STEEL PVT LTD, DEHRADUN
SERCEL SA ,DEHRADUN vs DCIT, CIRCLE-2, DDN, DEHRADUN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
KUNWAR PRANAV SINGH CHAMPION,ROORKEE vs INCOME TAX OFFICER, ROORKEE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KUNWAR PRANAV SINGH CHAMPION,ROORKEE vs INCOME TAX OFFICER, ROORKEE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PRAMOD KUMAR,KURDI,MANGLOUR vs COMMISSIONER OF INCOME TAX APPEAL, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JAI KISSAN FOODS,KASHIPUR vs WARD-2(2)(1) KASHIPUR, KASHIPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PRASHANT MALIK,DELHI vs COMMISSIONER OF INCOME TAX APPEAL, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HORRAWALA KISHAN SEWA SAHKARI SAMITI LAMITED HORRAWALA,DEHRADUN vs I T O ,WARD- 1 (1)(1), DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ANISH,MOHALLA QUILA, LANDHOURA vs COMMISSIONER OF INCOME-TAX (APPEAL), SUBHASH ROAD, IRIGATION COLONY, KARANPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
B R MORDEN SCHOOL,PAURI vs I T O ,EXEMPTION WARD, DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
SOBAN SINGH,DEHRADUN, UTTRAKHAND vs DCIT CIRCLE 1(1)(1), DEHRADUN, DEHRADUN, UTTRAKHAND
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
VAISHNAVI MAA TRADERS,BHIMTAL vs INCOME TAX OFFICER, ASSESSMENT UNIT , DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
SUDHA ASWAL,UTTARKASHI vs DCIT/ACIT, DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
DAVINDER KUMAR MAGO,PUNJABI BAGH vs DCIT/ACIT CENTRAL CIRCLE, DDN, DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
KULDEEP GUPTA,DEHRADUN vs DCIT, DEHRADUN
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
SANJAY NAITHANI,KOTDWAR vs INCOME TAX OFFICER, ASSESSMENT UNIT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEHRADUN CLUB LIMITED,DEHRADUN vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
