ITAT Dehradun Bench
1,438 judgments
RENUKA GROVER,DEHRADUN vs DCIT/ACIT, DEHRADUN
DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE), DEHRADUN, DEHRADUN vs STONEFIELD CONSTRUCTION, DEHRADUN, DEHRADUN
INCOME TAX OFFICER, WARD-1(1)(3), DEHRADUN, DEHRADUN vs UTTARANCHAL BAHU UDDESHIYA VITT AVAM VIKAS NIGAM LIMITED, DEHRADUN
SMT. SHANTI DEVI GOYAL,DEHRADUN vs CIT()-3, NOIDA, DEHRADUN
ASSISTANT COMMISSIONER OF INCOME TAX, RAJPUR ROAD vs SHANTI DEVI GOYAL, NEW ROAD
THDC INDIA LIMITED,UTTARAKHAND vs NFACT, DEHRADUN
JAGDISH VIDYALANKAR,HARIDWAR vs ITO, WARD- 1(3)(1), HARIDWAR
SOLAR TURBINES INTERNATIONAL COMPANY,BANGALORE vs DCIT, CIRCLE- 2, INTERNATIONAL TAXATION, DEHRADUN
ACIT, DEHRADUN vs M/S. SCHLUMBERGER SOLUTIONS PVT. LTD., GURGAON
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN, DEHRADUN vs KOMA SINGHAL, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN, RAJPUR ROAD, DEHRADUN vs SANDEEP SANGHAL, KANWLI ROAD, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAMA YADAV,. vs ACIT/DCIT, .
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PRADEEP SHARDA,DEHRADUN vs ACIT, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AMARJEET KAUR,DEHRADUN vs ITO, RUDRAPUR
SHRI YOGESH KUMAR US (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
APPLIED COMMUNICATION AND CONTROL,KHASRA, DEHRADUN vs DCIT, DEHRADUN
B.A. INTERNATIONAL,MEERUT vs DCIT CIRCLE-1(3)(1), HARIDWAR, HARIDWAR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KALSI LAMPS,KALSI GATE KALSI vs INCOME TAX OFFICER , WARD 1(1)(2), INCOME TAX OFFICE, DEHRADUN, SUBHASH ROAD
ABHISHEK BANTA,HARDWAR vs ITAT, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER | ITA No. 45/DDN/2026 | | |-------------------------------------|-------------| | [Assessment Year : 2013-14] | | | Abhishek Banta | vs | ITAT, Dehradun Bench, | 1, Near Hotel Rama Krishna, Haridwar Railway Road, Haridwar, Uttarakhand -249401. | | Income Tax Uttarakhand | PAN-AINPB7304D | | | APPELLANT | RESPONDENT | | Appellant by | Ms. Mrinali Sharma, CA | | Respondent by | Ms. Poonam Sharma, CIT
SUMIT KAUR,DEHRADUN vs INCOME TAX OFFICE, DEHRADUN, DEHRADUN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AKHILESH MISHRA,NANAKMATTA vs INCOME TAX OFFICER, KHATIMA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)