← All Benches
ITAT Dehradun Bench
1,438 judgments
KARAN VIR SINGH,DEHRADUN vs VEENA RANI, INCOME TAX OFFICER, GURGAON
ITA 58/DDN/2026[2016-17]Status: Disposed15/4/2026AY 2016-17
ARJUN SINGH,UDDHAM SINGH NAGAR vs ITO WARD 2(2)(4)BAJPUR, BAJPUR
ITA 46/DDN/2026[2020-21]Status: Disposed15/4/2026AY 2020-21
PRAVEEN SINGH RANA,UTTARKASHI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI (NFAC)
ITA 123/DDN/2026[2018-19]Status: Disposed15/4/2026AY 2018-19
TEJBAL SINGH (HUF),J K PURAM,OPPOSITE KVM PUBLIC SCHOOL MUKHANI vs WARD(2)(1) HALDWANI, HALDWANI
ITA 108/DDN/2026[2017-18]Status: Disposed15/4/2026AY 2017-18
DISTRICT COOPERATIVE BANK LIMITED,MIYANWALA,DEHRADUN vs DCIT/ACIT, C C, DEHRADUN
ITA 103/DDN/2026[2017-18]Status: Disposed15/4/2026AY 2017-18
DISTRICT COOPERATIVE BANK LTD MAJRA, DEHRADUN,DEHRADUN vs DCIT/ACIT, C C DEHRADUN, DEHRADUN
ITA 102/DDN/2026[2017-18]Status: Disposed15/4/2026AY 2017-18
DISTRICT COOPERATIVE BANK LTD SAHASPUR, DEHRADUN,DEHRADUN vs DCIT/ACIT, C C DEHRADUN, DEHRADUN
ITA 101/DDN/2026[2017-18]Status: Disposed15/4/2026AY 2017-18
DISTRICT COOPERATIVE BANK LTD BHOGPUR, DEHRADUN,DEHRADUN vs DCIT/ACIT, C C DEHRADUN, DEHRADUN
ITA 100/DDN/2026[2017-18]Status: Disposed15/4/2026AY 2017-18
PAWAN SINGH ADVOCATE,ROORKEE vs CIT (A) &I.T.O ROORKEE, ROORKEE
ITA 262/DDN/2025[2014-15]Status: Disposed15/4/2026AY 2014-15
NANDNAGAR INDUSTRIAL ESTATE,UDHAM SINGH NAGAR vs JCIT, RANGE- 2, KASHIPUR
ITA 3211/DEL/2018[2011-12]Status: Disposed15/4/2026AY 2011-12
M/S. NANDA NAGAR INDUSTRIAL ESTATE,KASHIPUR vs ITO, KASHIPUR
ITA 6122/DEL/2012[2009-10]Status: Disposed15/4/2026AY 2009-10
M/S. NAND NAGAR INDUSTRIAL ESTATE,KASHIPUR vs CIT, HALDWANI
ITA 1751/DEL/2012[2008-09]Status: Disposed15/4/2026AY 2008-09
M/S. NAND NAGAR INDUSTRIAL ESTATE,KASHIPUR vs CIT, HALDWANI
ITA 1750/DEL/2012[2007-08]Status: Disposed15/4/2026AY 2007-08
DY. COMMISSIONER OF INCOME TAX DEHRADUN, DEHRADUN vs BAKER HUGHES ASIA PACIFIC PTE. LTD., MAHARASHTRA
ITA 213/DDN/2025[2019-20]Status: Disposed10/4/2026AY 2019-20
SCHLUMBERGER SOLUTIONS PVT. LTD.,GURGAON vs ITO, WARD- 2(4), DEHRADUN
ITA 5557/DEL/2017[2013-14]Status: Disposed10/4/2026AY 2013-14
RAGHAV RAI FOODS PRIVATE LIMITED,DELHI vs ACIT, HARIDWAR
ITA 51/DDN/2026[2016-17]Status: Disposed8/4/2026AY 2016-17
RAGHAV RAI FOODS PRIVATE LIMITED,DELHI vs DCIT, HARIDWAR
ITA 50/DDN/2026[2014-15]Status: Disposed8/4/2026AY 2014-15
RAGHAV RAI FOODS PRIVATE LIMITED,DELHI vs DCIT, HARIDWAR
ITA 49/DDN/2026[2012-13]Status: Disposed8/4/2026AY 2012-13
RAGHAV RAI FOODS PRIVATE LIMITED,DELHI vs ACIT, HARIDWAR
ITA 48/DDN/2026[2016-17]Status: Disposed8/4/2026AY 2016-17
SWATI SHARMA,DEHRADNU vs DCIT, C.C. DEHRADUN, DEHRADUN
ITA 39/DDN/2026[2019-20]Status: Disposed8/4/2026AY 2019-20
