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ITAT Dehradun Bench

1,438 judgments

BIRLA AIRCON INDUSTRIES,ROORKEE vs ITO WARD-1(3)(4), ROORKEE

ITA 77/DDN/2026[2017-18]Status: Disposed30/4/2026AY 2017-18

BIRLA AIRCON INDUSTRIES,ROORKEE vs ITO WARD-1(3) (4), ROORKEE

ITA 76/DDN/2026[2017-18]Status: Disposed30/4/2026AY 2017-18

MOHAMAD SALIM KHAN,ROORKEE vs CIT(A) & I.T.O ROORKEE, ROORKEE

ITA 253/DDN/2025[2014-15]Status: Disposed27/4/2026AY 2014-15

SUDHIR AGRAWAL,ROORKEE vs INCOME TAX OFFICER, ROORKEE

ITA 98/DDN/2026[2019-20]Status: Disposed22/4/2026AY 2019-20

ANJU VERMA,FULAI GANAI CHAUKHUTIA ALMORA vs WARD 2(3)(2) ALMORA, ALMORA

ITA 75/DDN/2026[2015-16]Status: Disposed22/4/2026AY 2015-16

NITIN AGARWAL,KHATIMA vs ITO WARD 2(3)(5), KHATIMA, KHATIMA

ITA 56/DDN/2026[2016-17]Status: Disposed22/4/2026AY 2016-17

VISHWA KUMARI,BARHENI,BAZPUR vs CIT APPEAL ITD, DELHI

ITA 111/DDN/2026[2020-21]Status: Disposed22/4/2026AY 2020-21

SAROJ AGARWAL,RUDRAPUR vs ACIT CIRCLE 2(1)(1), HALDWANI

ITA 270/DDN/2025[2017-18]Status: Disposed22/4/2026AY 2017-18

VAISHNAVI MAA TRADERS,TALITAL BHIMTAL vs THE INCOME TAX OFFICER, ASSESSMENT UNIT, NEW DELHI

ITA 79/DDN/2026[2018-19]Status: Disposed17/4/2026AY 2018-19

GANPATI DEVELOPERS,SAHARANPUR vs DCIT, DEHRADUN

ITA 73/DDN/2026[2023-24]Status: Disposed17/4/2026AY 2023-24

GANPATI DEVELOPERS,SAHARANPUR vs DCIT, DEHRADUN

ITA 72/DDN/2026[2022-23]Status: Disposed17/4/2026AY 2022-23

GANPATI DEVELOPERS,SAHARANPUR vs DCIT, DEHRADUN

ITA 71/DDN/2026[2013-14]Status: Disposed17/4/2026AY 2013-14

DISTRICT COOPERATIVE BANK LIMITED RANIPOKHRI,DEHRADUN vs DCIT/ACIT, C C, DEHRADUN, DEHRADUN

ITA 99/DDN/2026[2017-18]Status: Disposed15/4/2026AY 2017-18

HASEEN,HARIDWAR vs I T O,WARD 1(3)(1), HARIDWAR

ITA 95/DDN/2026[2017-18]Status: Disposed15/4/2026AY 2017-18

MOHD SHAZAD,ROORKEE vs I T O,WARD 1(3)(4) ROORKEE, ROORKEE

ITA 93/DDN/2026[2016-17]Status: Disposed15/4/2026AY 2016-17

BO-GANGKAR MAHABUDDHA CHARITABLE AND WELFARE SOCIETY,NAINITAL vs COMMISSIONER OF INCOME TAX (EXEMPTION) LUCKNOW, NEW DELHI

ITA 86/DDN/2026[2026-27]Status: Disposed15/4/2026AY 2026-27

BO-GANGKAR MAHABUDDHA CHARITABLE AND WELFARE SOCIETY,NAINITAL vs COMMISSIONER OF INCOME TAX (EXEMPTION) LUCKNOW, NEW DELHI

ITA 85/DDN/2026[2026-27]Status: Disposed15/4/2026AY 2026-27

KAMLA GAIROLA,VADODARA vs INCOME TAX OFFICER 1(1)(4), DEHRADUN

ITA 83/DDN/2026[2015-16]Status: Disposed15/4/2026AY 2015-16

INCOME TAX OFFICER, INOCME TAX OFFICE RUDRAPUR vs PANKAJ KANDPAL, CHHATARPUR RUDRAPURF

ITA 68/DDN/2026[2018-19]Status: Disposed15/4/2026AY 2018-19

SITANSHU GUPTA,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN

ITA 67/DDN/2026[2012-13]Status: Disposed15/4/2026AY 2012-13