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ITAT Dehradun Bench
1,438 judgments
UTC KARAMCHARI VETAN BHOGI RINN AND BACHAT SAHKARI SAMITI LTD,DEHRADUN vs ITO,WARD 1(1)(3) DEHRADUN, DEHRADUN
ITA 128/DDN/2026[2018-19]Status: Disposed26/5/2026AY 2018-19
DINIEL RAJKUMAR,DEHRADUN vs ITO WARD 1(1)(2) DEHRADUN, DEHRADUN
ITA 127/DDN/2026[2019-20]Status: Disposed26/5/2026AY 2019-20
CHAWLA ASSOCIATES,DEHRADUN vs ITO, HALDWANI
ITA 26/DDN/2024[2013-14]Status: Disposed26/5/2026AY 2013-14
CHAWLA ASSOCIATES,DEHRADUN vs ACIT, HALDWANI
ITA 25/DDN/2024[F.Y. 2013-14 ]Status: Disposed26/5/2026
CHAWLA ASSOCIATES,RUDRAPUR vs ACIT, HALDWANI
ITA 219/DDN/2024[2016-17]Status: Disposed26/5/2026AY 2016-17
CHAWLA ASSOCIATES,RUDRAPUR vs ACIT, HALDWANI
ITA 218/DDN/2024[2017-18]Status: Disposed26/5/2026AY 2017-18
KASHMIRI LAL CONSTRUCTIONS PVTLTD,UTTARAKHAND vs DCIT CENTRAL CIRCLE HALDWANI, HALDWANI AT MRT
ITA 70/DDN/2026[2016-17]Status: Disposed25/5/2026AY 2016-17
KASHMIRI LAL CONSTRUCTIONS PVTLTD,UTTARAKHAND vs DCIT CENTRAL CIRCLE HALDWANI, HALDWANI
ITA 69/DDN/2026[2015-16]Status: Disposed25/5/2026AY 2015-16
MAYA AND CO,ALMORA vs CIRCLE 2(1)(1) , HALDWANI
ITA 6/DDN/2026[2022-23]Status: Disposed25/5/2026AY 2022-23
CH DARYA SING,DEHRADUN vs DCIT,CIRCLE 1(1)(1), DEHRADUN
ITA 42/DDN/2026[2014-15]Status: Disposed25/5/2026AY 2014-15
KASHMIRI LAL CONSTRUCTIONS PVTLTD,RANIKHET vs DCIT CENTRAL CIRCLE HALDWANI, HALDWANI
ITA 137/DDN/2026[2017-18]Status: Disposed25/5/2026AY 2017-18
GEETA ADHIKARI,PITHORAGARH vs CIT(A)NFAC, PITHORAGARH
ITA 247/DDN/2025[2020-21]Status: Disposed25/5/2026AY 2020-21
GEETA ADHIKARI,PITHORAGARH vs CIT (A) NFAC, PITHORAGARH
ITA 246/DDN/2025[2017-18]Status: Disposed25/5/2026AY 2017-18
BG INTERNATIONAL LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, DDIT/ADIT(INTERNATIONAL TAXATION), CIRCLE-1, , DEHRADUN
ITA 4/DDN/2022[2018-19]Status: Disposed25/5/2026AY 2018-19
PANKAJ SHARMA,DEHRADUN vs COMMISSIONER OF INCOME TAX (APPEALS)-3 NOIDA, NOIDA
ITA 54/DDN/2026[2019-20]Status: Disposed15/5/2026AY 2019-20
ANISH,MOHALLA QUILA, LANDHOURA vs COMMISSIONER OF INCOME-TAX (APPEAL), DEHRADUN
ITA 52/DDN/2026[2015-2016]Status: Disposed15/5/2026AY 2015-2016
DEPUTY COMMISSIONER OF INCOME TAX, SUBHASH ROAD, DEHRADUN vs RAJESH JAIN, RAJPUR ROAD, DEHRADUN
ITA 1/DDN/2026[2016-17]Status: Disposed15/5/2026AY 2016-17
SHAILENDRA YADAV,,HALDWANI vs ITO-2(1)(1)-HALDWANI, HALDWANI
ITA 244/DDN/2025[2018-19]Status: Disposed15/5/2026AY 2018-19
MEERA VARSHNEY,DEHRADUN vs ACIT CENTRAL CIRCLE, DEHRADUN
ITA 187/DDN/2025[2020-21]Status: Disposed15/5/2026AY 2020-21
BIRLA AIRCON INDUSTRIES,ROORKEE vs ITO WARD-1 (3)(4), ROORKEE
ITA 78/DDN/2026[2017-18]Status: Disposed30/4/2026AY 2017-18
