← All Benches
ITAT Dehradun Bench
1,438 judgments
MOHIT AGARWAL,UTTARAKHAND vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HALDWANI
ITA 168/DDN/2026[2015-16]Status: Disposed27/5/2026AY 2015-16
MOHIT AGARWAL,UTTARAKHAND vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HALDWANI
ITA 167/DDN/2026[2021-22]Status: Disposed27/5/2026AY 2021-22
MOHIT AGARWAL,UTTARAKHAND vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE,, HALDWANI
ITA 166/DDN/2026[2020-21]Status: Disposed27/5/2026AY 2020-21
MOHIT AGARWAL,UTTARAKHAND vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE,, HALDWANI
ITA 165/DDN/2026[2019-20]Status: Disposed27/5/2026AY 2019-20
MOHIT AGARWAL,UTTARAKHAND vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HALDWANI
ITA 164/DDN/2026[2018-19]Status: Disposed27/5/2026AY 2018-19
MOHIT AGARWAL,HALDWANI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HALDWANI
ITA 163/DDN/2026[2017-18]Status: Disposed27/5/2026AY 2017-18
MOHIT AGARWAL,UTTARAKHAND vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HALDWANI, HALDWANI
ITA 162/DDN/2026[2016-17]Status: Disposed27/5/2026AY 2016-17
JANAK SINGH RAWAT,UTTARKASHI vs CIT(A), DELHI
ITA 154/DDN/2026[2018-19]Status: Disposed27/5/2026AY 2018-19
JANAK SINGH RAWAT,UTTARKASHI vs CIT(A), DELHI
ITA 153/DDN/2026[2015-16]Status: Disposed27/5/2026AY 2015-16
JANAK SINGH RAWAT,UTTARKASHI vs CIT(A), DELHI
ITA 152/DDN/2026[2014-15]Status: Disposed27/5/2026AY 2014-15
KAVITA PAHUJA,DEHRADUN vs ITO, WARD 1(1)(2),DEHRADUN, DEHRADUN
ITA 148/DDN/2026[2014-15]Status: Disposed27/5/2026AY 2014-15
KAVITA PAHUJA,DEHRADUN vs ITO, WARD 1(1)(2) DEHRADUN, DEHRADUN
ITA 147/DDN/2026[2014-15]Status: Disposed27/5/2026AY 2014-15
DCIT, HALDWANI vs MOHIT AGARWAL, HALDWANI
ITA 136/DDN/2026[2017-18]Status: Disposed27/5/2026AY 2017-18
VISHWANATH PRASAD,AJABPUR KALAN vs INCOME TAX OFFICER, SUBHASH ROAD
ITA 125/DDN/2026[2012-2013]Status: Disposed27/5/2026AY 2012-2013
VISHWANATH PAPER & BOARDS PRIVATE LIMITED,JASPUR vs ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 284/DDN/2025[2021-22]Status: Disposed27/5/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, HALDWANI vs SANJAY KUMAR JUYAL, HALDWANI
ITA 271/DDN/2025[2018-19]Status: Disposed27/5/2026AY 2018-19
SHREEJIT PROPACK PVT.LTD.,HARIDWAR vs THE INCOME TAX OFFICER (TDS), HARIDWAR
ITA 6265/DDN/2016[2014-15]Status: Disposed27/5/2026AY 2014-15
SHREEJIT PROPACK PVT.LTD.,HARIDEWAR vs THE INCOME TAX OFFICER (TDS), HARIDWAR
ITA 6264/DDN/2016[2013-2014]Status: Disposed27/5/2026AY 2013-2014
SHREEJIT PROPACK PVT.LTD.,HARIDWAR vs THE INCOME TAX OFFICER (TDS), HARIDWAR
ITA 6263/DDN/2016[2012-2013]Status: Disposed27/5/2026AY 2012-2013
CHAWLA ASSOCIATES,DEHRADUN vs ACIT, C C HALDWANI, HALDWANI
ITA 43/DDN/2026[2015-16]Status: Disposed26/5/2026AY 2015-16
