← All Benches
ITAT Cuttack Bench
3,788 judgments
SASWATI DASH,BALASORE vs INCOME TAX OFFICER, WARD-2, BALASORE, BALASORE
ITA 110/CTK/2024[2015-16]Status: Heard10/6/2024AY 2015-16
ACTION FOR PROTECTION OF WILD ANIMALS (APOWA),KENDRAPARA vs CIT (EXEMPTION) HYDERABAD, BHUBANESWAR
ITA 109/CTK/2024[2024-2025]Status: Heard10/6/2024AY 2024-2025
SANCHITA MOHANTY,WARD NO. vs ITO, BARIPADA
ITA 354/CTK/2023[2017-18]Status: Heard10/6/2024AY 2017-18
SUDHA SINDHU PANDA,BALASORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BALASORE
ITA 353/CTK/2023[AY 2017-18]Status: Heard10/6/2024
ADMINISTRATOR SOUTHCO UTILITY,BERHAMPUR vs PCIT, BHUBANESWAR -1, BHUBANESWAR
ITA 351/CTK/2023[2017-18]Status: Heard10/6/2024AY 2017-18
ADMINISTRATOR SOUTHCO UTILITY,BERHAMPUR vs PCIT, BHUBANESWAR-1, BHUBANESWAR
ITA 350/CTK/2023[2016-17]Status: Heard10/6/2024AY 2016-17
REXON STRIPS LIMITED,ROURKELA vs ITO WARD-5, ROURKELA
ITA 346/CTK/2023[2014-15]Status: Heard10/6/2024AY 2014-15
SURENDRA BISWAL,PURI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), BHUBANESWAR, BHUBANESWAR
ITA 96/CTK/2024[2017-18]Status: Heard6/6/2024AY 2017-18
GIRIJA SANKAR ACHARYA,BALASORE vs ACIT,CIRCLE, BALASORE, BALASORE
ITA 352/CTK/2023[2017-18]Status: Heard6/6/2024AY 2017-18
SWASTHA BIKASH SAMITI, SCB MEDICAL COLLEGE,CUTTACK vs ITO(EXEMPTION), CUTTACK
ITA 328/CTK/2023[2007-08]Status: Heard6/6/2024AY 2007-08
SWASTHYA BIKASH SAMITI, SCB MEDICAL COLLEGE,CUTTACK vs ITO(EXEMPTION), CUTTACK
ITA 327/CTK/2023[2006-07]Status: Heard6/6/2024AY 2006-07
SWASTHYA BIKASH SAMITI, SCB MEDICAL COLLEGE,CUTTACK vs ITO(EXEMPTION), CUTTACK
ITA 326/CTK/2023[2005-06]Status: Heard6/6/2024AY 2005-06
SWASTHYA BIKASH SAMITI, SCB MEDICAL COLLEGE,CUTTACK vs ITO(EXEMPTION), CUTTACK
ITA 325/CTK/2023[2004-05]Status: Heard6/6/2024AY 2004-05
SWASTHYA BIKASH SAMITI SCB MIDICAL COLLEGE HOSPITAL,CUTTACK vs ITO(EXEMPTION), CUTTACK
ITA 324/CTK/2023[2003-04]Status: Heard6/6/2024AY 2003-04
EARTH MOVING AND MINING ENTERPRISERS,BARBIL vs CENTRALIZED PROCESSING CENTRE (CPC), BENGALURU
ITA 99/CTK/2024[2019-20]Status: Heard5/6/2024AY 2019-20
JIVAN VIKAS,SUNDARGARH vs CIT(EXEMPTION), HYDERABAD, HYDERABAD
ITA 97/CTK/2024[2024-25]Status: Heard5/6/2024AY 2024-25
VIVEK REALTY AND RESORTS PRIVATE LIMITED,BHUBANESWAR vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 164/CTK/2024[2020-21]Status: Heard5/6/2024AY 2020-21
ASHOK KUMAR GUPTA,SORO vs ACIT, CIRCLE BALASORE, BALASORE
ITA 163/CTK/2024[2017-18]Status: Heard5/6/2024AY 2017-18
S S BRAHMA EDUCATIONAL TRUST,MAYURBHANJ vs PRINICIPAL COMMISSIONER OF INCOME TAX, PCIT, SAMBALPUR, SAMBALPUR
ITA 107/CTK/2024[2015-16]Status: Heard5/6/2024AY 2015-16
BHOOMISHRI PUBLIC CHARITABLE TRUST,CUTTACK vs COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD
ITA 106/CTK/2024[2024-25]Status: Heard5/6/2024AY 2024-25
