← All Benches

ITAT Cuttack Bench

3,788 judgments

YOUTH ASSOCIATION FOR VOLUNTARY ACTION AND RURAL DEVELOPMENT,SUNDARGARH vs CIT(EXEMPTION), HYDERABAD, HYDERABAD

ITA 104/CTK/2024[2024-25]Status: Heard5/6/2024AY 2024-25

MS SHIVA JYOTI CONSTRUCTION,AT- PATTAMUNDAI vs AO, NEAFC, DELHI

ITA 342/CTK/2023[2018-19]Status: Heard5/6/2024AY 2018-19

SAI SIMRAN INFRATECH PRIVATE LIMITED,BHUBANESWAR,ODISHA vs INCOME TAX OFFICER,WARD-1(1), BHUBANESWAR

ITA 91/CTK/2024[2015-16]Status: Heard4/6/2024AY 2015-16

SAI SIMRAN INFRATECH PRIVATE LIMITED,BHUBANESWAR,ODISHA vs INCOME TAX OFFICER,WARD-1(1), BHUBANESWAR

ITA 90/CTK/2024[2015-16]Status: Heard4/6/2024AY 2015-16

SAI SIMRAN INFRATECH PRIVATE LIMITED,BHUBANESWAR vs INCOME TAX OFFICER,NFAC,DELHI, NFAC DELHI

ITA 87/CTK/2024[2015-16]Status: Heard4/6/2024AY 2015-16

SAI SIMRAN INFRATECH PRIVATE LIMITED,BHUBANESWAR vs INCOME TAX OFFICER,WARD-1(1), BHUBANESWAR,ODISHA

ITA 86/CTK/2024[2015-16]Status: Heard4/6/2024AY 2015-16

SUSANTA PATRA,BHUBANESWAR vs NATIONAL FACELLESS ASSESSMENT CENTRE (NFAC), DELHI

ITA 77/CTK/2024[2017-2018]Status: Heard4/6/2024AY 2017-2018

VISHAL FERRO ALLOYS PRIVATE LIMITED,ROURKELA,ODISHA vs ASST COMMISSIONER OF INCOME TAX, ROURKELA CIRCLE,ROURKELA

ITA 357/CTK/2023[2012-13]Status: Heard4/6/2024AY 2012-13

INCOME TAX OFFICER (EXEMPTIONS), BHUBANESWAR, BHUBANESWAR vs NAVODAYA TRUST, BHUBANESWAR

ITA 159/CTK/2024[2022-23]Status: Heard3/6/2024AY 2022-23

MONA THACKER,CUTTACK vs ITO, WARD-1(1),CUTTACK, CUTTACK

ITA 158/CTK/2024[2017-18]Status: Heard3/6/2024AY 2017-18

LAXMINARAYAN TRANSPORT,JAJPUR ROAD, JAJPUR vs ACIT, CIRCLE-1(1) CUTTACK, CUTTACK

ITA 130/CTK/2024[2015-16]Status: Heard3/6/2024AY 2015-16

GYANODAYA EDUCATIONAL TRUST,KEONJHAR vs ITO (EXEMPTION), CUTTACK

ITA 304/CTK/2023[2017-18]Status: Heard3/6/2024AY 2017-18

INTEGRAL PUBLICATION PVT LTD,BHUBANESWAR vs PR. CIT-1, BHUBANESWAR

ITA 264/CTK/2023[2017-18]Status: Heard3/6/2024AY 2017-18

PRADEEP KUMAR PANSARI,MANGLABAG vs ACIT, CIRCLE-2(1), CUTTACK, CUTTACK

ITA 65/CTK/2024[2012-13]Status: Disposed30/5/2024AY 2012-13

ASWINI KUMAR SARANGI,AT-KOTABIDYADHARPUR vs INCOME TAX OFFICER KHURDA WARD, SRI RAM NAGAR

ITA 157/CTK/2024[2017-18]Status: Disposed30/5/2024AY 2017-18

SUNDERGARH EDUCATIONAL TRUST,AT- SANKARA, SUNDARGARH vs ITO, EXEMPTION- WARD, SAMBALPUR, INCOME TAX DEPARTMENT, SAMBALPUR

ITA 156/CTK/2024[2016-17]Status: Disposed30/5/2024AY 2016-17

GHANASHYAM HEMALATA VIDYAMANDIR SOCIETY,BALIAPANDA vs CIT(EXEMPTION), HYDERABAD

ITA 207/CTK/2023[2018-19]Status: Disposed30/5/2024AY 2018-19

ANIL KUMAR JAISWAL,BHUBANESWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), BHUBANESWAR

ITA 35/CTK/2024[2016-17]Status: Disposed29/5/2024AY 2016-17

ABIRCHAND KOCHAR,CUTTACK vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

ITA 153/CTK/2024[2017-2018]Status: Disposed29/5/2024AY 2017-2018

SHIW PRASAD JYOTI PRASAD,TITILAGARH vs COMMISSIONER OF INCOME TAX(APPEALS), DELHI

ITA 152/CTK/2024[2017-18]Status: Disposed29/5/2024AY 2017-18