← All Benches
ITAT Cuttack Bench
3,788 judgments
MR. GURDAYAL SINGH,BARBIL vs ACIT, CIRCLE-2(1), CUTTACK
ITA 135/CTK/2024[2014-15]Status: Disposed19/6/2024AY 2014-15
GOUTAMI SINGHSETTY,AUTO NAGAR JK ROAD vs INCOME TAX OFFICER, RAYAGADA WARD
ITA 173/CTK/2024[2020-21]Status: Disposed18/6/2024AY 2020-21
MAHABIR GURU,BARPALI PARA, BALANGIR vs ADDL JCIT(A), COIMBATORE
ITA 172/CTK/2024[2016-17]Status: Disposed18/6/2024AY 2016-17
SAMBEET RAY,BHUBANESWAR vs ITO, BHUBANESWAR
ITA 171/CTK/2024[2017-18]Status: Disposed18/6/2024AY 2017-18
KASHINATH PANDA,BHADRAK vs ITO BHADRA, BHADRAK
ITA 165/CTK/2024[2017-18]Status: Disposed18/6/2024AY 2017-18
ABHAYA KUMAR DASH,NAYABAZAR, CUTTACK vs ITO, WARD-1(1), CUTTACK
ITA 134/CTK/2024[2014-15]Status: Disposed18/6/2024AY 2014-15
KALINGA METALLICS AND POWER PRIVATE LIMITED,KEONJHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CUTTACK
ITA 6/CTK/2024[2012-13]Status: Heard12/6/2024AY 2012-13
INDIAN NATIONAL ASSOCATION FOR STUDY OF THE LIVER,CUTTACK vs ITO EXEMPTION, CUTTACK
ITA 10/CTK/2023[2018-19]Status: Heard12/6/2024AY 2018-19
M/S. DURGA FILMS & TRADES PVT LTD,CUTTACK vs DCIT, SPECIAL RANGE, CUTTACK
ITA 422/CTK/1998[1995-96]Status: Heard12/6/2024AY 1995-96
DCIT, SPECIAL RANGE, CUTTACK vs M/S. DURGA FILMS & TRADERS PVT. LTD., CUTTACK
ITA 120/CTK/1996[1992-93]Status: Heard12/6/2024AY 1992-93
BAISHNAB CHARAN NAYAK,PARADEEP vs DCIT, CIRCLE 1(1), CUTTACK, CUTTACK
ITA 9/CTK/2024[2016-17]Status: Heard11/6/2024AY 2016-17
REGIONAL PLANT RESOURCE CENTRE,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR
ITA 2/CTK/2024[2016-17]Status: Disposed11/6/2024AY 2016-17
K1 SECURITY SERVICES PVT LTD,BHUBANESWAR vs DCIT CIRCLE-1(1), BHUBANESWAR
ITA 377/CTK/2023[2019-20]Status: Heard11/6/2024AY 2019-20
K1 SECURITY SERVICES PVT LTD,BHUBANESWAR vs DCIT CIRCLE-1(1), BHUBANESWAR
ITA 376/CTK/2023[2013-14]Status: Heard11/6/2024AY 2013-14
THE BHAWANI PATNA CENTRAL CO-OPERATIVE BANK LIMITED,BHAWANIPATNA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 2(1), SAMBALPUR
ITA 371/CTK/2023[2015-16]Status: Heard11/6/2024AY 2015-16
THE BHAWANI PATNA CENTRAL CO-OPERATIVE BANK LIMITED,MAHAVIRPADA, BHAWANIPATNA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), SAMBALPUR
ITA 370/CTK/2023[2014-15]Status: Heard11/6/2024AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, ODISHA vs ODISHA STATE BEVERAGES CORPORATION LIMITED, ODISHA
ITA 359/CTK/2023[2020-21]Status: Heard11/6/2024AY 2020-21
BHAWANIPATNA CENTRAL CO-OPERATIVE BANK LTD,MAHAVIRPADA, BHAWANIPATNA vs ASSTT. CIT,RANGE-1, SAMBALPUR
ITA 334/CTK/2023[2018-19]Status: Heard11/6/2024AY 2018-19
LALIT RANJAN PRADHAN,BALASORE vs ITO, SARD-1, BALASORE
ITA 166/CTK/2024[2017-18]Status: Heard10/6/2024AY 2017-18
INSTITUTE OF MEDICAL TECHNOLOGY,PURI vs ITO,EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR
ITA 144/CTK/2024[2017-18]Status: Heard10/6/2024AY 2017-18
