← All Benches
ITAT Cuttack Bench
3,788 judgments
ANIL KUMAR PATRA,CUTTACK vs ITO, NAFC, DELHI
ITA 187/CTK/2024[2013-14]Status: Disposed25/6/2024AY 2013-14
URMILA KISHAN,NALCO NAGAR vs DCIT, BHUBANESWAR
ITA 145/CTK/2024[2017-18]Status: Disposed25/6/2024AY 2017-18
PURI URBAN AND RURAL DEVELOPMENT COOPERATIVE SOCIETY LTD,PURI vs ITO WARD, PURI
ITA 124/CTK/2024[2019-20]Status: Disposed25/6/2024AY 2019-20
SHREE SWAMINARAYAN TEMPLE TRUST,BHUBANESWAR vs ITO,EXEMPTION,BHUBANESWAR, BHUBANESWAR
ITA 60/CTK/2023[2016-17]Status: Disposed25/6/2024AY 2016-17
CESCO EMPLOYEES GRATUITY TRUST,BHUBANESWAR vs CPC ( CENTRALISED PROCESSING CENTRE), BENGALURU
ITA 185/CTK/2024[2015-16]Status: Disposed24/6/2024AY 2015-16
TIRUPATI PRASAD SAHU,RAYAGADA vs INCOME TAX OFFICER, RAYAGADA WARD
ITA 184/CTK/2024[2010-11]Status: Disposed24/6/2024AY 2010-11
MR. HIREN JOSHI,SAMBALPUR vs ITA,WARD-1(1), SAMBALPUR
ITA 183/CTK/2024[2017-18]Status: Disposed24/6/2024AY 2017-18
BANKULA JAGA RAO REDDY,GANJAM vs ITO, NEW DELHI
ITA 182/CTK/2024[2015-16]Status: Disposed24/6/2024AY 2015-16
KNOWLEDGE TRUST,BARUNEI TEMPLE ROAD, KHORDHA vs DCIT(E) CIRCLE, BHUBANESWAR, BHUBANESWAR
ITA 180/CTK/2024[2024-25]Status: Disposed24/6/2024AY 2024-25
REGIONAL COLLEGE OF MANAGEMENT TRUST,KHURDA vs CIT(EXEMPTION) HYDERABAD, AT- BHUBANESWAR, BHUBANESWAR
ITA 22/CTK/2024[2018-19]Status: Disposed20/6/2024AY 2018-19
URMILA PRADHAN,JAJPUR vs INCOME TAX OFFICER,WARD1(1), CUTTACK
ITA 17/CTK/2024[2017-18]Status: Disposed20/6/2024AY 2017-18
SHIV SHANKAR BHOOT,C/O-OM PRAKASH BHOOT vs ITO, WARD-1, BARIPADA, BARIPADA
ITA 16/CTK/2024[2017-18]Status: Disposed20/6/2024AY 2017-18
NATWAR KUMAR AGARWAL,SUNDERGARH vs ITO, WARD-4, ROURKELA
ITA 1/CTK/2024[2012-13]Status: Disposed20/6/2024AY 2012-13
INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA vs MAYURBHANJ CENTRAL CO-OPERATIVE BANK LIMITED, BARIPADA
ITA 89/CTK/2024[2015-16]Status: Disposed19/6/2024AY 2015-16
INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA vs MAYURBHANJ CENTRAL CO-OPERATIVE BANK LIMITED, BARIPADA
ITA 84/CTK/2024[2015-16]Status: Disposed19/6/2024AY 2015-16
INCOME TAX OFFICER WARD-1, BARIPADA, BARIPADA vs MAYURBHANJ CENTRAL COOPERATIVE BANK LIMITED, BARIPADA
ITA 82/CTK/2024[2017-18]Status: Disposed19/6/2024AY 2017-18
INCOME TAX OFFICER WARD-1 BARIPADA, BARIPADA vs MAYURBHANJ CENTRAL COOPERATIVE BANK LIMITED, BARIPADA
ITA 78/CTK/2024[2014-15]Status: Disposed19/6/2024AY 2014-15
INCOME TAX OFFICER, BARIPADA vs MAYURBHANJ CENTRAL COOPERATIVE BANK LIMITED, BARIPADA
ITA 62/CTK/2024[2017-18]Status: Disposed19/6/2024AY 2017-18
BISSAMCUTTACK LAMPS LIMITED,RAYAGADA vs INCOME TAX OFFICER, RAYAGADA WARD
ITA 179/CTK/2024[2017-18]Status: Disposed19/6/2024AY 2017-18
KALINGA INSTITUTE OF INDUSTRIAL TECHNOLOGY,PATIA,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD
ITA 178/CTK/2024[2023-24]Status: Disposed19/6/2024AY 2023-24
