← All Benches
ITAT Cuttack Bench
3,788 judgments
SARAT KUMAR PATEL,JHARSUGUDA vs NATIONAL FACELESS ASSESSMENT CENTRE, NFAC NEW DELHI, NEW DELHI
ITA 216/CTK/2024[2017-18]Status: Disposed8/7/2024AY 2017-18
DILLIP KUMAR JANA,BALASORE vs INCOME TAX OFFICER, WARD-2, BALASORE, BALASORE
ITA 215/CTK/2024[2014-15]Status: Heard8/7/2024AY 2014-15
MANAS RANJAN PATTANAYAK,CHADRAGIRI vs NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI
ITA 214/CTK/2024[2013-14]Status: Heard8/7/2024AY 2013-14
SURUCHI JENA,JHARPADA vs ACIT, CIRCLE 3(1), PRATYAKHA BHAWAN
ITA 207/CTK/2024[2015-16]Status: Heard8/7/2024AY 2015-16
GURU MAHARAJ CONSTRUCTION,CUTTACK vs PR CIT(CENTRAL) VISAKHAPATNAM, BHUBANESWAR
ITA 345/CTK/2023[2018-19]Status: Heard8/7/2024AY 2018-19
M/S GEETARANI MOHANTY,KEONJHAR vs ACIT, CIRCLE-2(1), CUTTCAK
ITA 316/CTK/2023[2014-15]Status: Heard8/7/2024AY 2014-15
M/S. GEETARANI MOHANTY,KEONJHAR vs ACIT, CIRCLE-2(1), CUTTACK
ITA 315/CTK/2023[2012-13]Status: Heard8/7/2024AY 2012-13
ADARSH KUMAR AGRAWAL,KANTABANJI vs ITO, BALANGIR
ITA 197/CTK/2024[2014-15]Status: Disposed27/6/2024AY 2014-15
BARIPADA RCMS LIMITED,BARIPADA vs INCOME TAX OFFICER, BARIPADA
ITA 196/CTK/2024[2017-18]Status: Disposed27/6/2024AY 2017-18
SHYAMA SHYAM DHAM,BHUBANESWAR vs COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 195/CTK/2024[2023-24]Status: Disposed27/6/2024AY 2023-24
SHREE GURU KRIPA CHARITABLE TRUST,BHUBANESWAR vs COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 194/CTK/2024[2023-24]Status: Disposed27/6/2024AY 2023-24
BARIPADA RCMS LIMITED,BARIPADA vs INCOME TAX OFFICER WARD 1, BARIPADA
ITA 193/CTK/2024[2017-18]Status: Disposed27/6/2024AY 2017-18
SHREE SHYANJEE CONSTRUCTIONS PRIVATE LIMITED,BAGDEHI vs ASST. COMMISSIONER OF INCOME TAX, SAMBALPUR
ITA 192/CTK/2024[2015-16]Status: Disposed27/6/2024AY 2015-16
MANORANJAN SAHU,BALASORE vs INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE
ITA 95/CTK/2024[2017-18]Status: Disposed26/6/2024AY 2017-18
BHABANI SHANKAR NAG,BOLANGIR vs ITO, WARD-1, BOLANGIR
ITA 191/CTK/2024[2017-18]Status: Disposed26/6/2024AY 2017-18
MANORANJAN MALLICK,KENDRAPARA vs INCOME TAX OFFICER, WARD, KENDRAPARA, KENDRAPARA
ITA 190/CTK/2024[2017-18]Status: Disposed26/6/2024AY 2017-18
SUNDARGARH EDUCATIONAL TRUST,AT- SANKARA vs ITO, EXEMPTION WARD, SAMBALPUR
ITA 168/CTK/2024[2014-15]Status: Disposed26/6/2024AY 2014-15
SCAN ISPAT LIMITED,RAIGARH vs DCIT, ROURKELA CIRCLE, ROURKELA
ITA 278/CTK/2023[2011-12]Status: Disposed26/6/2024AY 2011-12
BARIPADA RCMS LIMITED,BARIPADA vs INCOME TAX OFFICER, BARIPADA
ITA 189/CTK/2024[2018-19]Status: Disposed25/6/2024AY 2018-19
MS SAI KRUPA ENTERPRISES,BHUBANESWAR vs INCOME TAX OFFICER, WARD-5(2), BHUBANESWAR
ITA 188/CTK/2024[2015-16]Status: Disposed25/6/2024AY 2015-16
