← All Benches
ITAT Cuttack Bench
3,788 judgments
KALINGA INSTITUTE OF INDUSTRIAL TECHNOLOGY,PATIA BHUNANESWAR vs CIT(EXEMPTION), HYDERABAD
ITA 177/CTK/2024[2018-19]Status: Heard15/7/2024AY 2018-19
TRIDENT ACADEMY OF CREATIVE TECHNOLOGY,BHUBANESWAR vs CIT(EXEMPTIONS), HYDERABAD
ITA 209/CTK/2023[2018-19]Status: Heard15/7/2024AY 2018-19
PURUSHOTTAM DAYAL TULSHYAN,SAMBALPUR vs INCOME TAX OFFICER, WARD-2(1), SAMBALPUR, SAMBALPUR
ITA 50/CTK/2024[2013-14]Status: Heard11/7/2024AY 2013-14
GANESH ORES PRIVATE LIMITED,CIVIL TOWNSHIP,ROURKELA vs ASST COMMISSIONER OF INCOME TAX, ROURKELA CIRCLE,ROURKELA
ITA 45/CTK/2024[2016-17]Status: Heard11/7/2024AY 2016-17
GANESH ORES PRIVATE LIMITED,CIVIL TOWNSHIP ROURKELA vs ASST COMMISSIONER OF INCOME TAX, ROURKELA CIRCLE,ROURKELA
ITA 44/CTK/2024[2015-16]Status: Heard11/7/2024AY 2015-16
JASODA SADAN,CUTTACK vs INCOME TAX OFFICER (EXEMPTION), CUTTACK, CUTTACK
ITA 225/CTK/2024[2016-17]Status: Heard11/7/2024AY 2016-17
GRAM UTTHAN,PIMPUDI KENDRAPARA vs DEPUTY COMMISSIONER EXEMPTION, BHUBANESWAR
ITA 224/CTK/2024[2014-15]Status: Heard11/7/2024AY 2014-15
MR. BICHITRANANDA ROUT,SHANKARPUR, CUTTACK vs INCOME TAX OFFICER, WARD-2(1), CUTTACK
ITA 60/CTK/2024[2017-18]Status: Heard10/7/2024AY 2017-18
KANAK BHANJ DEO,BHUBANESWAR vs ITO, WARD-5(3), BHUBANESWAR
ITA 21/CTK/2024[2017-2018]Status: Heard10/7/2024AY 2017-2018
KANAKALATA MALLICK,B-FIFTY FIVE,SECTOR-EIGHT vs JCIT, CUTTACK
ITA 363/CTK/2023[2018-19]Status: Heard10/7/2024AY 2018-19
ODISHA FOREST DEVELOPMENT CORPORATION LIMITED,BHUBANESWAR vs CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 219/CTK/2024[2015-16]Status: Disposed9/7/2024AY 2015-16
ODISHA FOREST DEVELOPMENT CORPORATION LIMITED,BHUBANESWAR vs CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 218/CTK/2024[2014-15]Status: Disposed9/7/2024AY 2014-15
M/S. CHANDAN TRANS-CONS PVT. LTD,ROURKELA vs DCIT, ROURKELA CIRCLE, ROURKELA
ITA 15/CTK/2024[2009-10]Status: Heard9/7/2024AY 2009-10
M/S. CHANDAN TRANS-CONS PVT. LTD,ROURKELA vs DCIT,ROURKELA CIRCLE, ROURKELA
ITA 14/CTK/2024[2008-09]Status: Heard9/7/2024AY 2008-09
INCOME TAX OFFICER, WARD-1, ROURKELA, ROURKELA ODISHA vs CHANDAN TRANSCONS PVT LTD, ROURKELA ODISHA
ITA 340/CTK/2023[2008-09]Status: Heard9/7/2024AY 2008-09
INCOME TAX OFFICER, WARD 1, ROURKELA, ROURKELA, ODISHA vs CHANDAN TRANSCONS PRIVATE LIMITED, ROURKELA, ODISHA
ITA 339/CTK/2023[2009-10]Status: Heard9/7/2024AY 2009-10
DCIT,CENTRAL CIRCLE,JABALPUR, JABALPUR vs HIMANGINI SINGH(LEGAL HEIR OF LATE KAMALJEET SINGH AHLUWALIA), DELHI
ITA 83/JAB/2022[2015-16]Status: Heard9/7/2024AY 2015-16
DCIT,CENTRAL CIRCLE,JABALPUR, JABALPUR vs HIMANGINI SINGH(LEGAL HEIR OF LATE KAMALJEET SINGH AHLUWALIA), DELHI
ITA 82/JAB/2022[2013-14]Status: Heard9/7/2024AY 2013-14
HIMANGINI SINGH(LEGAL HEIR OF LATE KAMALJEET SINGH AHLUWALIA),DELHI vs DCIT,CENTRAL CIRCLE,JABALPUR, JABALPUR
ITA 81/JAB/2022[2013-14]Status: Heard9/7/2024AY 2013-14
BINAY KUMAR GUPTA,BRAJRAJNAGAR vs INCOME TAX OFFICER, ITO,WARD 2, JHARSUGUDA, JHARSUGUDA
ITA 217/CTK/2024[2016-17]Status: Heard8/7/2024AY 2016-17