← All Benches
ITAT Cuttack Bench
3,788 judgments
BOL BUM SEVA SAMITI,BHUBANESWAR vs CIT(EXEMPTION), HYD, HYDERABAD
ITA 235/CTK/2024[2025-26]Status: Heard24/7/2024AY 2025-26
BOL BUM SEVA SAMITI,BHUBANESWAR vs CIT(EXEMPTION), HYD, HYDERABAD
ITA 234/CTK/2024[2025-26]Status: Heard24/7/2024AY 2025-26
JM MINING AND TRADING PVT. LTD.,TULSIPUR, CUTTACK vs A.C.I.T, CIRCLE-2(1), CUTTACK, AAYAKAR BHAWAN, SHELTER CHOWK, CUTTACK
ITA 37/CTK/2024[2011-12]Status: Heard23/7/2024AY 2011-12
JM MINING AND TRADING PVT. LTD,TULSIPUR, CUTTACK vs A.C.I.T CIRCLE2(1), CUTTACK CIRCLE, CUTTACK, AAYAKAR BHAWAN, SHELTER CHOWK
ITA 36/CTK/2024[2010-11]Status: Heard23/7/2024AY 2010-11
NANDA KISHORE AGARWALLA REPRESENTED BY THE LEGAL HEIR SRI BIKASH KUMAR AGARWALLA,MAYURBHANJ vs INCOME TAX OFFICER, BARIPADA
ITA 114/CTK/2024[2017-2018]Status: Heard23/7/2024AY 2017-2018
AJAY KUMAR MOHAPATRA,CUTTACK vs INCOME TAX OFFICER, WARD1(1), CUTTACK, CUTTACK
ITA 233/CTK/2024[2011-12]Status: Disposed22/7/2024AY 2011-12
SAI VIDYA MANDIR,BARIPADA MAYURBHANJ vs ITO,WARD-1, BARIPADA, BARIPADA
ITA 231/CTK/2024[2018-19]Status: Disposed22/7/2024AY 2018-19
MANORANJAN MOHAPATRA,ADASPUR vs INCOME TAX OFFICER, WARD-2(3), BHUBANESWAR
ITA 230/CTK/2024[2017-18]Status: Disposed22/7/2024AY 2017-18
MR. SAILENDRA KUMAR SAHOO,BHADRAK vs ITO, BHADRAK
ITA 211/CTK/2024[2017-18]Status: Disposed22/7/2024AY 2017-18
SURESH KUMAR SAHOO,PATITAPABANA PATANA NIMAPARA vs ITO, WARD PURI
ITA 205/CTK/2024[2017-18]Status: Disposed22/7/2024AY 2017-18
BIRAT CHANDRA DAGARA,RAIRANGPUR vs ACIT, BALASORE CIRCLE, BALASORE, BALASORE
ITA 349/CTK/2023[2015-16]Status: Disposed22/7/2024AY 2015-16
ADISESHA RAJU MANTENA,HYDERABAD vs ITO,WARD-1, BERHAMPUR
ITA 228/CTK/2024[AY 2013-14]Status: Disposed18/7/2024
AM SB INFRA PRIVATE LIMITED,BHUBANESWAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHUBANESWAR, BHUBANESWAR
ITA 227/CTK/2024[2017-18]Status: Disposed18/7/2024AY 2017-18
BIRANCHI NARAYAN MISHRA,KHURDA vs I.T.O. KHURDA WARD, KHURDA
ITA 336/CTK/2023[2014-15]Status: Disposed18/7/2024AY 2014-15
BIRANCHI NARAYAN MISHRA,KHORDA vs I.T.O, KHURDA WARD, KHURDA
ITA 335/CTK/2023[2013-14]Status: Disposed18/7/2024AY 2013-14
SANJAY KUMAR AGRAWAL,CUTTACK vs BBN-C-(4)(8), INCOME TAX OFFICE, CUTTACK
ITA 212/CTK/2024[2019-20]Status: Disposed16/7/2024AY 2019-20
MAA JAGAT JANANI SEVA TRUST,NAMBIRA vs ACIT (EXEMPTION CIRCLE), BHUBANESWAR
ITA 249/CTK/2023[2014-15]Status: Disposed16/7/2024AY 2014-15
MAA JAGAT JANANI SEVA TRUST,NAMBIRA vs CIT (EXEMPTION), HYDERABAD
ITA 248/CTK/2023[2023-24]Status: Disposed16/7/2024AY 2023-24
MR. BINAY KUMAR BEHERA,KEONJHAR vs ITO, KEONJHAR WARD, KEONJHAR, KEONJHAR
ITA 226/CTK/2024[2017-18]Status: Heard15/7/2024AY 2017-18
INDIAN METALS PUBLIC CHARITABLE TRUST,BHUBANESWAR vs CIT, EXEMPTION, HYDERABAD
ITA 204/CTK/2024[2024-25]Status: Heard15/7/2024AY 2024-25
