← All Benches
ITAT Cuttack Bench
3,788 judgments
QUAZI MOHD FIROZ AHAMAD,BHADRAK vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI, NEWDELHI
ITA 243/CTK/2024[2015-16]Status: Disposed30/7/2024AY 2015-16
QUAZI MOHD FIROZ AHAMAD,BHADRAK vs I.T.O BHADRAK WARD BHADRAK, BHADRAK
ITA 242/CTK/2024[2014-15]Status: Disposed30/7/2024AY 2014-15
ANIL PRASAD DAS,PURI, ORISSA vs NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI, NEW DELHI
ITA 213/CTK/2024[AY 2015-16]Status: Disposed30/7/2024
YUKON ENTERPRISES PRIVATE LIMITED,ROURKELA vs INCOME TAX OFFICER, ROURKELA
ITA 133/CTK/2024[2018-19]Status: Disposed30/7/2024AY 2018-19
SRI TRILOCHAN PATRA,CUTTACK vs ITO WARD-1, CUTTACK
ITA 115/CTK/2023[2014-15]Status: Disposed30/7/2024AY 2014-15
SRI TRILOCHAN PATRA,CUTTACK vs ITO WARD-1, CUTTACK
ITA 114/CTK/2023[2013-14]Status: Disposed30/7/2024AY 2013-14
SRI TRILOCHAN PATRA,CUTTACK vs ITO WARD-1, CUTTACK
ITA 113/CTK/2023[2012-13]Status: Disposed30/7/2024AY 2012-13
SRI TRILOCHAN PATRA,CUTTACK vs ITO WARD-1, CUTTACK
ITA 112/CTK/2023[2011-12]Status: Disposed30/7/2024AY 2011-12
SRI TRILOCHAN PATRA,CUTTACK vs ITO WARD-1, CUTTACK
ITA 111/CTK/2023[2010-11]Status: Disposed30/7/2024AY 2010-11
SRI TRILOCHAN PATRA,CUTTACK vs ITO WARD-1, CUTTACK
ITA 110/CTK/2023[2009-10]Status: Disposed30/7/2024AY 2009-10
SMT. PRAMILA PATRA,CUTTACK vs ITO WAED -1 (1), CUTTACK
ITA 22/CTK/2022[2013-14]Status: Disposed30/7/2024AY 2013-14
SMT. PRAMILA PATRA,CUTTACK vs ITO WARD -1 (1), CUTTACK
ITA 21/CTK/2022[2012-13]Status: Disposed30/7/2024AY 2012-13
M S INFRAENGINEERS PRIVATE LIMITED,CUTTACK vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 2(1), CUTTACK, CUTTACK
ITA 241/CTK/2024[2012-13]Status: Disposed29/7/2024AY 2012-13
SHREE DEOSHARWALI OIL INDUSTRIES,GOVINDPUR vs INCOME TAX OFFICER WARD BARGARH, BSF NAGAR
ITA 167/CTK/2024[2018-19]Status: Disposed29/7/2024AY 2018-19
MANORAMA DEVI,SAMBALPUR vs ITO,WARD-1, JHARSUGUDHA
ITA 200/CTK/2024[2014-15]Status: Disposed25/7/2024AY 2014-15
RAJAT KUMAR BALIARSINHA,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK, CUTTACK
ITA 199/CTK/2024[2020-21]Status: Heard25/7/2024AY 2020-21
NAMITA MAHAPATRA,ADASPUT, GOVINDPUR vs DEPUTY COMMISSIONER OF INCOME TAX, ASSESSMENT, CIRCLE- 2 (1), CUTTACK
ITA 198/CTK/2024[2016-17]Status: Heard25/7/2024AY 2016-17
ITO, ANGUL WARD, ANGUL vs M/S. NCC SMASL JRT(JV), ANGUL
ITA 99/CTK/2019[2014-15]Status: Disposed25/7/2024AY 2014-15
ITO, ANGUL WARD, ANGUL vs NCC-SMASL-JRT(JV), ANGUL
ITA 39/CTK/2018[2013-14]Status: Heard25/7/2024AY 2013-14
SANDEEP KUMAR DEY,BHUBANESWAR vs DCIT, CIRCLE 1(1) BHUBANESWAR, BHUBANSWAR
ITA 236/CTK/2024[2017-18]Status: Disposed24/7/2024AY 2017-18
