← All Benches
ITAT Cuttack Bench
3,788 judgments
PRAKASH AGARWAL,ROURKELA vs INCOME TAX OFFICER, KEONJHAR
ITA 223/CTK/2024[2017-18]Status: Disposed5/8/2024AY 2017-18
DEBASHREE PRIYADARSHINI SETHY,KENDRAPARA vs ITO WARD, KENDRAPARA
ITA 154/CTK/2024[2017-18]Status: Disposed5/8/2024AY 2017-18
DEBASHREE PRIYADARSHINI SETHY,KANSAR, KENDRAPARA vs ITO WARD, KENDRAPARA, KENDRAPARA
ITA 132/CTK/2024[2017-18]Status: Disposed5/8/2024AY 2017-18
ASHA MEMORIAL TRUST,BHUBANESWAR vs A.C.I.T (EXEMTION CIRCLE), BHUBANESWAR, BHUBANESWAR
ITA 10/CTK/2024[2017-18]Status: Disposed5/8/2024AY 2017-18
DHARAMPAL SHARMA,PAPDAHANDINAWRANGPUR vs ITO, JEYPORE WARD, JEYPORE
ITA 197/CTK/2023[2017-18]Status: Disposed5/8/2024AY 2017-18
SITARAM FRUITS CO.,GANJAM vs ITO,WARD-1, BERHAMPUR
ITA 255/CTK/2024[2020-21]Status: Heard1/8/2024AY 2020-21
M/S. HARICHANDANPUR LAMPS,KEONJHAR vs ITO, KEONJHAR WARD, KE\ONJHAR
ITA 252/CTK/2024[2017-18]Status: Disposed1/8/2024AY 2017-18
INCOME TAX OFFICER, WARD-1(1), CUTTACK, AAYKAR BHAWAN, SHELTER SQUARE, TULASIPUR vs EMERALD MINING PRIVATE LIMITED, BUXIBAZAR, MASTAN ROAD
ITA 251/CTK/2024[2015-16]Status: Disposed1/8/2024AY 2015-16
HI-TECH ESTATES AND PROMOTERS PRIVATE LIMITED,BHUBANESWAR vs DCIT CIRCLE 1(2), BHUBANESWAR
ITA 176/CTK/2024[2015-16]Status: Disposed1/8/2024AY 2015-16
HI-TECH ESTATES AND PROMOTERS PRIVATE LIMITED,BHUBANESWAR vs DCIT CIRCLE 1(2), BHUBANESWAR
ITA 175/CTK/2024[2009-10]Status: Disposed1/8/2024AY 2009-10
HI-TECH ESTATES AND PROMOTERS PRIVATE LIMITED,BHUBANESWAR vs DCIT, CIRCLE 1(2), BHUBANESWAR
ITA 170/CTK/2024[2008-09]Status: Disposed1/8/2024AY 2008-09
HI-TECH ESTATES PROMOTERS PRIVATE LIMITED,BHUBANESWAR vs DCIT, CIRCLE 1(2), BHUBANESWAR
ITA 169/CTK/2024[2007-08]Status: Disposed1/8/2024AY 2007-08
GOUDLA LINGARAJ,BHUBANESWAR vs ITO,WARD-5(1),BHUBANESWAR, BHUBANESWAR
ITA 250/CTK/2024[2016-17]Status: Disposed31/7/2024AY 2016-17
RAM KUMAR DAITAPATI,PURI vs INCOME TAX OFFICER, WARD, PURI, PURI
ITA 248/CTK/2024[2010-11]Status: Disposed31/7/2024AY 2010-11
GENERATING RESEARCH INSIGHTS FOR DEVELOPMENT COUNCIL,ODISHA vs CIT(EXEMPTION), HYDERABAD, HYDERABAD
ITA 206/CTK/2024[2024-25]Status: Disposed31/7/2024AY 2024-25
PRADIP KUMAR NAYAK,NUAGAON vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI
ITA 203/CTK/2024[2016-17]Status: Disposed31/7/2024AY 2016-17
SMEC (INDIA) PRIVATE LIMITED,DWARKA, DELHI vs INCOME TAX OFFICER, BHUBANESWAR
ITA 202/CTK/2024[2020-2021]Status: Disposed31/7/2024AY 2020-2021
CENTRAL ELECTRICITY SUPPLY UTILITY OF ORISSA(CESU),BHUBANESWAR vs DCIT,CIRCLE-1(`1), BHUBANESWAR
ITA 247/CTK/2024[2018-19]Status: Disposed30/7/2024AY 2018-19
QUAZI MOHD FIROZ AHAMAD,BHADRAK vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI
ITA 245/CTK/2024[2017-18]Status: Disposed30/7/2024AY 2017-18
QUAZI MOHD FIROZ AHAMAD,BHADRAK vs ITO, BHADRAK WARD, BHADRAK
ITA 244/CTK/2024[2016-17]Status: Disposed30/7/2024AY 2016-17
