← All Benches
ITAT Cuttack Bench
3,788 judgments
ANJANA DEVI TULSHYAN,SAMBALPUR vs ITO,WARD-2(1), SAMBALPUR
ITA 318/CTK/2024[2015-16]Status: Disposed30/9/2024AY 2015-16
COAL CARRIERS,BRAJRAJNAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), SAMBALPUR, SAMBALPUR
ITA 268/CTK/2024[2012-13]Status: Disposed30/9/2024AY 2012-13
CAPITAL LAW COLLEGE,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR
ITA 357/CTK/2024[2016-17]Status: Disposed26/9/2024AY 2016-17
MRUTYUNJAY ROUT,BALASORE vs ACIT,CIRCLE BALASORE, BALASORE
ITA 351/CTK/2024[2017-18]Status: Disposed25/9/2024AY 2017-18
MANMATH KUMAR SAHOO,ROURKELA,ODISHA vs ITO WARD-1-ROURKELA, SUNDARGARH
ITA 350/CTK/2024[2017-18]Status: Disposed25/9/2024AY 2017-18
INCOME TAX OFFICER, BARGARH vs TAMPERSARA SERVICE COOPERATIVE SOCIETY LIMITED, KADOBAHAL
ITA 327/CTK/2024[2018-19]Status: Disposed25/9/2024AY 2018-19
JYOTIRMAYEE INDUSTRIES PVT LTD,BHUBANESWAR vs ACIT,CIRCLE-2(1),CUTTACK, CUTTACK
ITA 314/CTK/2024[2015-16]Status: Disposed25/9/2024AY 2015-16
JYOTIRMAYEE INDUSTRIES PVT LTD,BHUBANESWAR vs ACIT,CIRCLE-2(1), CUTTACK
ITA 313/CTK/2024[2014-15]Status: Disposed25/9/2024AY 2014-15
JYOTIRMAYEE INDUSTRIES PVT LTD,BHUBANESWAR vs ACIT, CIRCLE - 2(1), CUTTACK, CUTTACK
ITA 312/CTK/2024[22014-15]Status: Disposed25/9/2024
JYOTIRMAYEE INDUSTRIES PVT LTD,BHUBANESWAR vs ACIT, CIRCLE - 2(1), CUTTACK
ITA 311/CTK/2024[2013-14]Status: Disposed25/9/2024AY 2013-14
JYOTIRMAYEE INDUSTRIES PVT LTD,BHUBANESWAR vs ACIT, CIRCLE 2(1), CUTTACK, CUTTACK
ITA 310/CTK/2024[2012-13]Status: Disposed25/9/2024AY 2012-13
MALAY KUMAR PATRA,KUNJABANGARH vs ITO, WARD KHURDA, SRIRAM NAGAR
ITA 277/CTK/2024[2017-18]Status: Disposed25/9/2024AY 2017-18
PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT,CIRCLE1(1), CUTTACK
ITA 210/CTK/2024[2005-06]Status: Disposed25/9/2024AY 2005-06
PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT,CIRCLE-1(1), CUTTACK
ITA 209/CTK/2024[2004-05]Status: Disposed25/9/2024AY 2004-05
PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT,CIRCLE-1(1), CUTTACK
ITA 208/CTK/2024[2003-04]Status: Disposed25/9/2024AY 2003-04
SATISH KUMAR GARG,ROURKELA vs ITO WARD-5, ROURKELA
ITA 223/CTK/2023[2014-15]Status: Disposed25/9/2024AY 2014-15
PRAYAS KANTI SAMAL,BHUBANESWAR vs INCOME TAX OFFICER,WARD-2(3), BHUBANESWAR
ITA 368/CTK/2024[2014-15]Status: Disposed24/9/2024AY 2014-15
INCOME TAX OFFICER, INCOME TAX OFFICE, BARGARH vs TORA SERVICE COOPERATIVE SOCIETY LIMITED, TORA SCS LTD
ITA 367/CTK/2024[2020-21]Status: Disposed24/9/2024AY 2020-21
PITABASS CHHOTRAY,ROUEKELA vs INCOME TAX OFFICER, ROURKELA
ITA 361/CTK/2024[2014-15]Status: Disposed24/9/2024AY 2014-15
DEBENDRA KUMAR SAHOO,KENDRAPARA vs INCOME TAX OFFICER, KENDRAPARA WARD, KENDRAPARA, KENDRAPARA
ITA 360/CTK/2024[2012-13]Status: Disposed24/9/2024AY 2012-13
