← All Benches
ITAT Cuttack Bench
3,788 judgments
DEPUTY COMMISSIONER OF INCOME TAX, BHUBANESWAR vs ARSS DEVELOPERS LIMITED, BHUBANESWAR
ITA 356/CTK/2024[2014-15]Status: Disposed23/9/2024AY 2014-15
INCOME TAX OFFICER, BHAWANIPATNA vs RAJESH HANS, KHARIAR ROAD
ITA 355/CTK/2024[2018-19]Status: Disposed23/9/2024AY 2018-19
MAA PAHADWALI RICE MILL,BOUDH, ODISHA vs ITO, WARD, PHULBANI, PHULBANI
ITA 354/CTK/2024[2017-18]Status: Disposed23/9/2024AY 2017-18
ALL ODISHA STATE BANK OFFICERS CO OPERATIVE SOCIETY LIMITED,BHUBANESWAR vs DCIT-CIRCLE-1(1),BHUBANESWAR, BHUBANESWAR
ITA 349/CTK/2024[2014-15]Status: Disposed23/9/2024AY 2014-15
ASHOK KUMAR SINGH,CUTTACK vs ITO,WARD--1, CUTTACK
ITA 336/CTK/2024[2018-19]Status: Disposed23/9/2024AY 2018-19
OMM DHANA LAXMI JEWELLERS,ANGUL vs PCIT, INCOME TAX
ITA 249/CTK/2024[2013-14]Status: Disposed23/9/2024AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, INCOME TAX DEPARTMENT vs RAJENDRA PRASAD GUPTA, ROURKELA
ITA 305/CTK/2024[2013-14]Status: Disposed19/9/2024AY 2013-14
M/S. NABADURGA MINERALS,RAIRANGPUR vs ACIT, CIRCLE, BALASORE
ITA 112/CTK/2020[2010-11]Status: Disposed19/9/2024AY 2010-11
M/S. NABADURGA MINERALS,RAIRANGPUR vs ACIT, CIRCLE, BALASORE
ITA 111/CTK/2020[2009-10]Status: Disposed19/9/2024AY 2009-10
ACIT, BALASORE CIRCLE, BALASORE vs M/S. NABADURGA MINERALS, RAIRANGPUR
ITA 461/CTK/2019[2008-09]Status: Disposed19/9/2024AY 2008-09
ACIT, BALASORE CIRCLE, BALASORE vs MR. BIRAT CHANDRA DAGARA, RAIRANGPUR
ITA 460/CTK/2019[2008-09]Status: Disposed19/9/2024AY 2008-09
ACIT, BALESORE CIRCLE, BALESWAR vs M/S. NABADURGA MINERALS, RAIRANGPUR
ITA 387/CTK/2019[2010-11]Status: Disposed19/9/2024AY 2010-11
ACIT, BALESORE CIRCLE, BALESWAR vs M/S. NABADURGA MINERALS, RAIRANGPUR
ITA 386/CTK/2019[2009-10]Status: Disposed19/9/2024AY 2009-10
SANJEEV KUMAR DAITAPATI,PURI vs ITO WARD, PURI, PURI
ITA 246/CTK/2024[2013-14]Status: Disposed18/9/2024AY 2013-14
DCIT CENTRAL CIRCLE-2, BHUBANESWAR vs M/S. HOTEL SUKHAMAYA PVT. LTD, BHUBANESWAR
ITA 206/CTK/2022[2012-13]Status: Disposed18/9/2024AY 2012-13
DCIT CENTRAL CIRCLE-2, BHUBANESWAR vs M/S. HOTEL SUKHAMAYA PVT. LTD, BHUBANESWAR
ITA 205/CTK/2022[2009-10]Status: Disposed18/9/2024AY 2009-10
STATEPOLLUTIONCONTROLBOARD ODISHA,BHUBANESWAR vs ITO, WARD 5(2), BHUBANESWAR, BHUBANESWAR
ITA 300/CTK/2024[2015-16]Status: Disposed17/9/2024AY 2015-16
BADSHA KHAN,KACHIRI BAZAR vs ITO, BHADRAK, BHADRAK
ITA 298/CTK/2024[2018-19]Status: Heard10/9/2024AY 2018-19
INCOME TAX OFFICER, BARGARH vs TAMPERSARA SERVICE CO-OPERATIVE SOCIETY LIMITED, TAMPERSARA
ITA 297/CTK/2024[2021-22]Status: Heard10/9/2024AY 2021-22
PRAKASH KUMAR CHORDIA,CHANDINI CHOWK,NAYA SARAK vs ITO,WARD-1(1),CUTTACK, CUTTACK
ITA 296/CTK/2024[2015-16]Status: Heard10/9/2024AY 2015-16
