← All Benches
ITAT Cuttack Bench
3,788 judgments
SANTOSH MAHALIK,BHADRAK vs INCOME TAX OFFICER WARD, BHADRAK, BHADRAK
ITA 175/CTK/2026[2019-20]Status: Disposed29/5/2026AY 2019-20
DILLIP KUMAR SAHOO,JAGATSINGHPUR vs THE INCOME TAX OFFICER, WARD PARADEEP, PARADIP
ITA 166/CTK/2026[2020-21]Status: Disposed29/5/2026AY 2020-21
RELIABLE SECURITY AND INTELLIGENCE SERVICES (ORISSA) PRIVATE LIMITED,CUTTACK vs ITO, WARD-1(1), CUTTACK
ITA 164/CTK/2026[2018-2019]Status: Disposed29/5/2026AY 2018-2019
NEW INDIA,DHENKANAL vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 563/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
BASUMATA,JAGATSINGHPUR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 562/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
BASUMATA,JAGATSINGHPUR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 561/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
TARINI EDUCATION TRUST,BHUBANESWAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 514/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
TARINI EDUCATION TRUST,BHUBANESWAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 513/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
BETTER MATTER FOUNDATION ,KHORDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 508/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
BETTER MATTER FOUNDATION,KHORDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 507/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SATYA FOUNDATION TRUST,KEONJHAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 503/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SATYA FOUNDATION TRUST,KEONJHAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 502/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
DUDNU FOUNDATION TRUST,BHUBANESWAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 497/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
DUDNU FOUNDATION TRUST,BHUBANESWAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 496/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SAHAJYA (HOPE OF LIFE),CUTTACK vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 495/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SAHAJYA (HOPE OF LIFE),CUTTACK vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 494/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
NEW LIFE WELLNESS TRUST ,BHUBANESWAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 489/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
NEW LIFE WELLNESS TRUST ,BHUBANESWAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 488/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
NILACHAKRA JUBA SANGHA,PURI vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 478/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
NILACHAKRA JUBA SANGHA,PURI vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 477/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
