← All Benches
ITAT Cuttack Bench
3,788 judgments
BLOSSOMS SCHOOL,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR
ITA 458/CTK/2026[2026-27]Status: Disposed29/5/2026AY 2026-27
SMRUTI RANJAN NAYAK,BHADRAK vs INCOME TAX OFFICER, BHADRAK WARD
ITA 445/CTK/2026[2020-21]Status: Disposed29/5/2026AY 2020-21
BIBHU KALYAN SAHOO,PURI vs ITO, WARD, PURI
ITA 437/CTK/2026[2021-22]Status: Disposed29/5/2026AY 2021-22
PRAKASH KUMAR SAHOO,PIPILI vs ITO, WARD, PURI
ITA 430/CTK/2026[2017-18]Status: Disposed29/5/2026AY 2017-18
SAMARTH JEEVAN TRUST,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR
ITA 429/CTK/2026[2018-19]Status: Disposed29/5/2026AY 2018-19
GOVINDA CHANDRA BASKE,ODISHA vs ITO, WARD 1, BARIPADA, BARIPADA
ITA 425/CTK/2026[2017-18]Status: Disposed29/5/2026AY 2017-18
BIBHU KALYAN SAHOO,DELANGA vs INCOME TAX OFFICER, SHANKAR ROAD,BALIAPANDA HOUSING BOARD COLONY
ITA 400/CTK/2026[2021-2022]Status: Disposed29/5/2026AY 2021-2022
KALINGA MOTOR SPORTS CLUB,BARIPADA vs CIT(EXEMPTION), HYD, HYDERABAD
ITA 396/CTK/2026[2026-27]Status: Disposed29/5/2026AY 2026-27
KALINGA MOTOR SPORTS CLUB,BARIPADA vs CIT(EXEMPTION), HYD, HYDERABAD
ITA 393/CTK/2026[2026-27]Status: Disposed29/5/2026AY 2026-27
BHARATI VIDYA MANDIR,KENDRAPADA vs THE INCOME TAX OFFICER WARD, JAJPUR, JAJPUR
ITA 392/CTK/2026[2022-23]Status: Disposed29/5/2026AY 2022-23
SISIR KUMAR PATRO BELENA,BHUBANESWAR vs ITO, WARD-1, BERHAMPUR
ITA 391/CTK/2026[2019-20]Status: Disposed29/5/2026AY 2019-20
KISHAN KARKARIA,RAYAGADA vs ITO, WARD RAYAGADA, RAYAGADA
ITA 384/CTK/2026[2017-18]Status: Disposed29/5/2026AY 2017-18
NARMADA FOUNDATION AND CHARITABLE TRUST,NADA vs COMMISSIONER OF ICNOME TAX (EXEMPTION), HYDERABAD, CAMP OFFICE - BHUBANESWAR
ITA 367/CTK/2026[AY 2025-26]Status: Disposed29/5/2026
K S S REAL INFRA PRIVATE LIMITED,ODISHA vs DCIT, CIRCLE-1(1), SAMBALPUR
ITA 366/CTK/2026[2017-18]Status: Disposed29/5/2026AY 2017-18
K S S REAL INFRA PRIVATE LIMITED,ODISHA vs DCIT, CIRCLE-1(1), SAMBALPUR
ITA 361/CTK/2026[2017-18]Status: Disposed29/5/2026AY 2017-18
LILABATI RATH,BHUBANESWAR vs ITO, WARD 2(1), BHUBANESWAR, BHUBANESWAR
ITA 360/CTK/2026[2019-20]Status: Disposed29/5/2026AY 2019-20
MRS. KAUSALYA BARIK,KEONJHAR, ODISHA vs ITO, WARD KEONJHAR, KEONJHAR, ODISHA
ITA 359/CTK/2026[2016-17]Status: Disposed29/5/2026AY 2016-17
MRS. KAUSALYA BARIK,ODISHA KEONJHAR vs ITO, KEONJHAR WARD, ODISHA, KEONJHAR
ITA 358/CTK/2026[2015-16]Status: Disposed29/5/2026AY 2015-16
MOHIT SHETH,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK
ITA 232/CTK/2026[2017-18]Status: Disposed29/5/2026AY 2017-18
KATIKATA SERVICE COOPERATIVE SOCIETY LTD,KATIKATA vs INCOME TAX OFFICER, JAJPUR
ITA 191/CTK/2026[2019-20]Status: Disposed29/5/2026AY 2019-20
