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ITAT Cuttack Bench

3,788 judgments

AMULYA KUMAR DAS,CUTTACK vs ITO WARD 1(1), CUTTACK

ITA 328/CTK/2026[2020-21]Status: Disposed2/6/2026AY 2020-21

BHAGAWAN PARIDA,PARADEEP vs DCIT, CIRCLE(1) 1, CUTTACK, DEULA SAHI COLONY

ITA 327/CTK/2026[2020-2021]Status: Disposed2/6/2026AY 2020-2021

TMT IMPEX PRIVATE LIMITED,BHUBANESWAR vs ITO WARD 1(2) , BHUBANESWAR

ITA 326/CTK/2026[2016-2017]Status: Disposed2/6/2026AY 2016-2017

GAYATRI HARDWARE & STORE,BHUBANESWAR vs ITO, WARD 4(3), BHUBANESWAR, BHUBANE SWAR

ITA 242/CTK/2026[2017-18]Status: Disposed2/6/2026AY 2017-18

SUMITA BADU,BOLANGIR vs ITO, WARD-1, BOLANGIR

ITA 231/CTK/2026[2020-21]Status: Disposed2/6/2026AY 2020-21

DILLIP KUMAR BHANJA,KHORDHA vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 206/CTK/2026[2017-18]Status: Disposed2/6/2026AY 2017-18

DILLIP KUMAR BHANJA,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 205/CTK/2026[2017-18]Status: Disposed2/6/2026AY 2017-18

TAJUDDIN KHAN,CUTTACK vs INCOME TAX OFFICER, CUTTACK

ITA 199/CTK/2026[2015-16]Status: Disposed2/6/2026AY 2015-16

AMAL KUMAR PRADHAN,BALASORE vs DCIT, CENTRAL CIERCLE 2, BHUBANESWAR

ITA 189/CTK/2026[2022-23]Status: Disposed2/6/2026AY 2022-23

SUJASH KUMAR MANDAL,BALASORE vs DCIT, CENTRAL CIRCLE 2, BHUBANESWAR

ITA 188/CTK/2026[2022-23]Status: Disposed2/6/2026AY 2022-23

CAPITAL COOPERATIVE HOUSING LIMITED,BHUBANESWAR vs DCIT,CIRCLE 1(1), BHUBANESWAR

ITA 174/CTK/2026[2019-2020]Status: Disposed2/6/2026AY 2019-2020

BALASORE REGIONAL CO-OPERATIVE MARKETING SOCIETY,BALASORE vs THE INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE

ITA 169/CTK/2026[2017-18]Status: Disposed2/6/2026AY 2017-18

ORISSA SMALL INDUSTRIES CORPORATION LIMITED,CUTTACK vs DCIT, CUTTACK

ITA 161/CTK/2026[2017-18]Status: Disposed2/6/2026AY 2017-18

M/S. HOTEL MAHARAJA,BARGARH vs ITO, BARGARH WARD, BARGARH

ITA 768/CTK/2025[2012-13]Status: Disposed2/6/2026AY 2012-13

M/S. HOTEL MAHARAJA,BARAGARH vs ITO, BARGARH WARD, BARGARH

ITA 767/CTK/2025[2012-13]Status: Disposed2/6/2026AY 2012-13

MAA BHARATI GO SEVA KENDRA,BALASORE vs ITO (EXEMPTION) CUTTACK, CUTTACK

ITA 547/CTK/2026[2023-24]Status: Disposed29/5/2026AY 2023-24

AJAYA KUMAR MISHRA,BADAMBA, CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK, CUTTACK

ITA 520/CTK/2026[2014-15]Status: Disposed29/5/2026AY 2014-15

JEMAMANI MOHANTA,PATPUR, CHITRADA, DIST-MAYURBHANJ vs ITO, WARD-1, BARIPADA, BARIPADA

ITA 473/CTK/2026[2018-19]Status: Disposed29/5/2026AY 2018-19

M/S AUROGLOBAL COMTRADE PRIVATE LIMITED,BHUBANESWAR vs DCIT , CIRCLE 1(1), BHUBANESWAR, BHUBANESWAR

ITA 462/CTK/2026[2017-2018]Status: Disposed29/5/2026AY 2017-2018

BLOSSOMS SCHOOL,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR

ITA 459/CTK/2026[2026-27]Status: Disposed29/5/2026AY 2026-27