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ITAT Cuttack Bench
3,788 judgments
ODISHA SAMARKALA SANGATHANA TRUST,KHORDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 476/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
ODISHA SAMARKALA SANGATHANA TRUST ,KHORDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 475/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
NAMAMEE MANDAKINEE TRUST,PURI vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 467/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
BIJOY KETAN JUBAK SANGHA,KHORDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 465/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
BIJOY KETAN JUBAK SANGHA,KHORDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 464/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
KALYAN BHARATI BHARATIYA SAMSKRUTI SEVA NYAS,KHURDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 456/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
KALYAN BHARATI BHARATIYA SAMSKRUTI SEVA NYAS,KHURDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 455/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
JEEVANREKHA PARISHAD,KHURDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION) , HYDERABAD
ITA 454/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
ANAND CHARITABLE TRUST,JAJPUR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 453/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
ANAND CHARITABLE TRUST,JAJPUR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 452/CTK/2026[2016-17]Status: Disposed27/5/2026AY 2016-17
PRIYADINI FOUNDATION,NAYAGARH vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 426/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SURYALOK SAMAJ SEBA TRUST,KHORDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION) , HYDERABAD
ITA 414/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SURYALOK SAMAJ SEBA TRUST,KHORDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 413/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
GYAANDEEP FOUNDATION,PURI vs BHUBANESWAR.ITO.EXMP, BHUBANESWAR
ITA 386/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
GYAANDEEP FOUNDATRION,PURI vs BHUBANESWAR.ITO.EXMP, BHUBANESWAR
ITA 385/CTK/2026[2026-2027]Status: Disposed27/5/2026AY 2026-2027
SHREE JAGANNATH NIKETAN ,MAYURBHANJ vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 383/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SHREE JAGANNATH NIKETAN ,MAYURBHANJ vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 382/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
MAA GAYATRI SEVA SAMITI,MAYURBHANJ vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 380/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
MAA GAYATRI SEVA SAMITI,MAYURBHANJ vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
ITA 379/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SANSKRITI SURAKHYA SAMITI ,DAMANA CHHAK vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 365/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
