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ITAT Cuttack Bench
3,788 judgments
BHARATIYA ITIHAS SANKALAN SAMITI,KHORDA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 353/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
BHARATIYA ITIHAS SANKALAN SAMITI,BHUBANESWAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 352/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
PRAKALPA, KEONJHAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 334/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
PRAKALPA,KEONJHAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 333/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SOCIAL INTIATIVE FOR COMMUNITY HEALTH & SOLIDARITY FOR YOUTH ACTION SICSYA,KANIKA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 324/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SOCIAL INTIATIVE FOR COMMUNITY HEALTH & SOLIDARITY FOR YOUTH ACTION SICSYA,KANIKA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 323/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
JNANAPRABHA MISSION,KHORDHA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 322/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
JNANAPRABHA MISSION,KHORDHA vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 321/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
UNIFIED ACTION COUNCIL,JAGANATH VIHAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
ITA 320/CTK/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
SMT. RITA AGARWAL,JAIPUR vs ACIT, BALASORE, BALASORE
ITA 308/CTK/2026[2014-15]Status: Disposed27/5/2026AY 2014-15
BINAPANI PATRA,BHUBANESWAR vs ITO, WARD 2(1), BHUBANESWAR, BHUBANESWAR
ITA 307/CTK/2026[2020-21]Status: Disposed27/5/2026AY 2020-21
VIVEKANAND MEDICAL MISSION LIMITED,BHUBANESWAR vs DCIT,CIRCLE 1(1),BHUBANESWAR, BHUBANESWAR
ITA 306/CTK/2026[2019-20]Status: Disposed27/5/2026AY 2019-20
PITABASH SAHOO,MANI SAHU CHHAK,BUXI BAZAR,CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK
ITA 305/CTK/2026[2018-19]Status: Disposed27/5/2026AY 2018-19
RAM KISHAN AGRAWAL,DEOGARH vs INCOME TAX OFFICER, WARD 2(1), SAMBALPUR
ITA 300/CTK/2026[2014-15]Status: Disposed27/5/2026AY 2014-15
ITO, WARD-1, ROURKELA, ROURKELA vs SANJAY SAHA(HUF), ROURKELA
ITA 238/CTK/2026[2019-20]Status: Disposed27/5/2026AY 2019-20
CAST PROFILES PRIVATE LTD,KALUNGA vs ITO, WARD 3 , RAURKELA, RAURKELA
ITA 234/CTK/2026[2018-19]Status: Disposed27/5/2026AY 2018-19
PINAKI MOHANTY,BHUBANESWAR vs THE INCOME TAX OFFICER, WARD-5(1), BHUBANESWAR, BHUBANESWAR
ITA 208/CTK/2026[2013-14]Status: Disposed27/5/2026AY 2013-14
BABULI SETHI,CUTTACK vs THE INCOME TAX OFFICER, WARD-1(1), CUTTACK, CUTTACK
ITA 204/CTK/2026[2020-21]Status: Disposed27/5/2026AY 2020-21
SRI DATTATREYA SAI ASHRAM TRUST, KHORDA vs ITO, EXEMPTION WARD, BHUBANESWAR
ITA 180/CTK/2026[2023-24]Status: Disposed27/5/2026AY 2023-24
CHINMAY RANJAN DAS,GANJAM vs ITO, WARD-1, GANJAM
ITA 179/CTK/2026[2018-19]Status: Disposed27/5/2026AY 2018-19
