← All Benches
ITAT Cuttack Bench
3,788 judgments
SHRI VINEET LALANI,BHUBANESWAR vs DCIT, CENTRAL CIRCLE-1, BHUBANESWAR
ITA 409/CTK/2019[2012-13]Status: Disposed28/1/2021AY 2012-13
TARINI MINERALS PVT. LTD.,ROURKELA vs ACIT, ROURKELA
ITA 197/CTK/2019[2012-13]Status: Disposed28/1/2021AY 2012-13
SMT. SANJU AGARWALLA,ROURKELA vs ACIT, CIRCLE-2, BHUBANEWAR
ITA 124/CTK/2019[2014-15]Status: Disposed28/1/2021AY 2014-15
SMT. SANJU AGARWALLA,ROURKELA vs ACIT, CIRCLE-2, BHUBANEWAR
ITA 123/CTK/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
DY.CIT(EXP), BHUBANESWAR vs M/S. ORISSA COMPUTER ACADEMY, BHUBANESWAR
ITA 427/CTK/2018[2010-11]Status: Disposed28/1/2021AY 2010-11
SHRI AMIT KUMAR BEHERA,BALASORE vs ACIT, BALASORE CIRCLE, BALASORE
ITA 423/CTK/2018[2011-12 ]Status: Disposed28/1/2021
SARBESWAR SAHOO,KENDRAPARA vs ACIT, CIRCLE-2(1), CUTTACK
ITA 380/CTK/2018[2013-14]Status: Disposed28/1/2021AY 2013-14
JCIT(OSD), CIRCLE-1(1), SAMBALPUR vs M/S. SAINIK MOVERS, SAMBALPUR
ITA 278/CTK/2018[2014-15]Status: Disposed28/1/2021AY 2014-15
KUMAR SUNRISE JEWELLERS,RAYAGADA vs ITO, RAYAGADA WARD, RAYAGADA
ITA 140/CTK/2018[2013-14]Status: Disposed28/1/2021AY 2013-14
CONCEPT INFRA BUSINESS PVT. LTD.,BHUBANESWAR vs ITO, WARD-1(1), BHUBANESWAR
ITA 414/CTK/2017[2013-14]Status: Disposed28/1/2021AY 2013-14
NABAKRUSHNA CHOUDHURY CENTRE FOR DEVELOPMENT STUDIES,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR
ITA 117/CTK/2017[2010-11]Status: Disposed28/1/2021AY 2010-11
BASANTA KUMAR MAHAPATRA,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR
ITA 270/CTK/2016[2011-12]Status: Disposed28/1/2021AY 2011-12
SBI EMPLOYEES HOUSING BUILDING CO-OPERATIVE SOCIETY LTD.,BHUBANESWAR vs ITO, WARD-4(1), BHUBANESWAR
ITA 164/CTK/2018[2011-12]Status: Disposed25/1/2021AY 2011-12
SOUBHAGYA KUMAR DASH,CUTTACK vs PRINCIPAL CIT, CUTTACK CHARGE, CUTTACK
ITA 187/CTK/2017[2012-13]Status: Disposed25/1/2021AY 2012-13
ARSS INFRASTRUCTURE PROJECTS LTD.,BHUBANESWAR vs DCIT, CORPORATION CIRCLE- 1(1), BHUBANESWAR
ITA 109/CTK/2020[2012-13]Status: Disposed21/1/2021AY 2012-13
CUTTACK CENTRAL COOPERATIVE BANK LIMITED,CUTTACK vs PRINCIPAL CIT, CUTTACK
ITA 184/CTK/2019[2014-15]Status: Disposed21/1/2021AY 2014-15
LAXMI REAL INFRA (P) LIMITED,KHURDA vs ITO, WARD-1(1), BHUBANESWAR
ITA 14/CTK/2020[2015-16]Status: Disposed8/1/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, BALASORE vs MR. BIRAT CHANDRA DOGARA, MAYURBHANJ
ITA 346/CTK/2019[2010-11]Status: Disposed6/1/2021AY 2010-11
ACIT,BALASORE CIRCLE, BALASORE vs MR. BIRAT CHANDRA DAGARA, MAYURBHANJ
ITA 345/CTK/2019[2009-10]Status: Disposed6/1/2021AY 2009-10
SAYAMSTUTI PATTANAYAK,ROURKELA vs ACIT, CENTRAL CIRCLE, SAMBALPUR
ITA 139/CTK/2019[2014-15]Status: Disposed6/1/2021AY 2014-15
