← All Benches
ITAT Cuttack Bench
3,788 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLER-1(1), BHUBANESWAR, BHUBANESWAR vs M/S.LAND & WATER PROJECTS PVT. LIMITED, BHUBANESWAR
ITA 424/CTK/2018[2013-14]Status: Disposed6/1/2021AY 2013-14
NABAGHANA PANDA,JAJPUR vs ITO, JAJPUR WARD, JAJPUR
ITA 248/CTK/2019[2014-15]Status: Disposed22/12/2020AY 2014-15
NABAGHANA PANDA,JAJPUR vs ITO, JAJPUR WARD, JAJPUR
ITA 247/CTK/2019[2013-14]Status: Disposed22/12/2020AY 2013-14
BASANTA KUMAR BISWAL,CUTTACK vs ITO, WARD- 2(5), CUTTACK
ITA 475/CTK/2019[2010-11]Status: Disposed16/12/2020AY 2010-11
SHRI AJAYA KUMAR JENA,BHUBANESWAR vs ITO, WARD-5(4), BHUBANESWAR
ITA 33/CTK/2019[2013-14]Status: Disposed16/12/2020AY 2013-14
G.KRISHNA RAO SUBUDHI,RAYAGADA vs ITO,RAYAGADA, RAYAGADA
ITA 322/CTK/2019[2001-02]Status: Disposed16/12/2020AY 2001-02
SRI SUDHANSU SEKHAR DAS,BHUBANESWAR vs ITO, WARD-3(5), BHUBANESWAR
ITA 186/CTK/2020[2012-13]Status: Disposed4/11/2020AY 2012-13
SADASIB MOHAPATRA,BHUBANESWAR vs ITO, WARD-4(1), BHUBANESWAR
ITA 462/CTK/2017[2014-15]Status: Disposed4/11/2020AY 2014-15
M/S. ANGUL SUKINDA RAILWAY LTD.,BHUBANESWAR vs ITO, WARD- 1(1), BHUBANESWAR
ITA 385/CTK/2019[2014-15]Status: Disposed2/11/2020AY 2014-15
M/S. ANGUL SUKINDA RAILWAY LTD.,BHUBANESWAR vs ITO, WARD- 1(1), BHUBANESWAR
ITA 384/CTK/2019[2013-14]Status: Disposed2/11/2020AY 2013-14
ITO, KEONJHAR WARD, KEONJHAR vs ZONAL MINING & LOADING CONTRACTORS, KEONJHAR
ITA 171/CTK/2018[2009-10]Status: Disposed2/11/2020AY 2009-10
DCIT, CORPORATE CIRCLE- 1(2), BHUBANESWAR vs M/S. NATIONAL ALUMINIUM COMPANY LTD., BHUBANESWAR
ITA 65/CTK/2020[2016-17]Status: Disposed27/10/2020AY 2016-17
NATIONAL ALUMINIUM COMPANY LIMITED,BHUBANESWAR vs ACIT, CORPORATE CIRCLE- 1(2), BHUBANESWAR
ITA 1/CTK/2020[2016-17]Status: Disposed27/10/2020AY 2016-17
DCIT, CORPORATE CIRCLE-1(2), BHUBANESWAR vs NATIONAL ALUMINIUM COMPANY LIMITED, BHUBANESWAR
ITA 69/CTK/2019[2015-16]Status: Disposed27/10/2020AY 2015-16
NATIONAL ALUMINIUM COMPANY LIMITED,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 39/CTK/2019[2015-16]Status: Disposed27/10/2020AY 2015-16
NATIONAL ALUMINIUM COMPANY LIMITED,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 338/CTK/2017[2009-10]Status: Disposed27/10/2020AY 2009-10
ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR vs NATIONAL ALUMINIUM COMPANY LTD., BHUBANESWAR
ITA 331/CTK/2017[2009-10]Status: Disposed27/10/2020AY 2009-10
MANJULATA SAHOO,KEONJHAR vs PRINCIPAL CIT, CUTTACK, CUTTACK
ITA 163/CTK/2019[2014-15]Status: Disposed19/10/2020AY 2014-15
M/S. SANKALP,BHUBANESWAR vs DCIT, CIRCLE-4(1), BHUBANESWAR
ITA 415/CTK/2018[2015-16]Status: Disposed19/10/2020AY 2015-16
DIRECTOR OF PHYSICAL PLANT O.U.A.T,BHUBANESWAR vs ACIT(CPC-TDS), GHAZIABAD
ITA 9/CTK/2020[2014-15]Status: Disposed14/10/2020AY 2014-15