ITAT Cochin Bench
5,691 judgments
ANNAMMA JOSEPH,KOCHI vs ACIT, NON CORP CIR 1(1), KOCHI
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
MOLLEY JAYAPRAKASH,TRIVANDRUM vs ITO, WARD-1(2), THIRUVANANTHAPURAM
Shri Inturi Rama Rao (Accountant Member)
THE KERALA HIGH COURT EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED E830,ERNAKULAM vs ITO, CORPORATE WARD 2(1), KOCHI
the CIT(A), who vide the impugned order denied the deduction under Section 80P(2)(d) of the Act in respect of interest income of Rs.1,15,42,832 by holding that the appellant is a co-operative bank.
THE KERALA HIGH COURT EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED E830,ERNAKULAM vs ITO, CORPORATE WARD 2(1), KOCHI
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
THE KERALA HIGH COURT EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED E830,ERNAKULAM vs ITO, CORPORATE WARD 2(1), KOCHI
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
INSIGHT MEDIA CITY (INDIA) PRIVATE LIMITED,KOCHI vs INCOME TAX OFFICER, TDS CIRCLE, TRIVANDRUM
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
INSIGHT MEDIA CITY (INDIA) PRIVATE LIMITED,KOCHI vs INCOME TAX OFFICER, TDS CIRCLE, TRIVANDRUM
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
INSIGHT MEDIA CITY (INDIA) PRIVATE LIMITED,KOCHI vs INCOME TAX OFFICER,TDS CIRCLE, TRIVANDRUM
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
INSIGHT MEDIA CITY INDIA PVT LTD,KOCHI vs INCOME TAX OFFICER,TDS CIRCLE, TRIVANDRUM
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
MYLAPRA SERVICE CO OPERATIVE BANK LTD,PATHANAMTHITTA vs INCOME TAX OFFICER, WARD 5, THIRUVALLA, THIRUVALLA
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
COMBINED FOODS (P) LIMITED,ERNAKULAM vs INCOME TAX OFFICER, CORPORATE WARD-1(1), KOCHI
Shri Inturi Rama Rao (Accountant Member)
O E N INDIA LIMITED,KOCHI vs DCIT, CORPORATE CIR 2(1), KOCHI
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
O E N INDIA LIMITED,KOCHI vs ITO CORPORATE WARD-2(2), KOCHI, KOCHI
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
O E N INDIA LIMITED,KOCHI vs ACIT CORPORATE CIRCLE-2(1), KOCHI, KOCHI
ABDUSSAMMAD KORAMKANDAN,MALAPPURAM vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
ABDUSSAMMAD KORAMKANDAN,MALAPPURAM vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
ABDUSSAMMAD KORAMKANDAN,MALAPPURAM vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
ABDUSSAMMAD KORAMKANDAN,MALAPPURAM vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
ABDUSSAMMAD KORAMKANDAN,MALAPPURAM vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
ABDUSSAMMAD KORAMKANDAN,MALAPPURAM vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
