ITAT Cochin Bench

FEROZE GANI,ALUVA vs ITO, KOCHI

Shri Inturi Rama Rao (Accountant Member)

AYYANTHOLE PANCHAYATH SERVICE COOPERATIVE BANK LIMITED 471,KARIATTUKARA vs INCOME TAX OFFICER WARD 2(1), THRISSUR

the CIT(A), who vide the impugned order allowed standard deduction to Section 80P of the Act and confirmed the action of the AO in denying the claim for deduction u/s.80P of the Act.

THE KANNUR DISTRICT MERCHANTS CO-OPERATIVE SOCIETY LIMITED,KANNUR vs ITO, WARD 1 AND TPS, KANNUR

Shri Inturi Rama Rao (Accountant Member)

SAITHU MUHAMED,PALAKKAD vs ITO, WARD -5, PALAKKAD

Shri Inturi Rama Rao (Accountant Member)

SUMA AYIRAMPALLIL CHANDRANGATHAN,PAIPPAD vs ITO, WARD 2, THIRUVALLA, THIRUVALLA

the CIT(A), who vide the impugned order confirmed the action of the AO.

NARAKAL SERVICE CO-OPERATIVE BANK LTD NO E91,ERNAKULAM vs ITO, NON CORP WARD2(4) & TPS, COCHIN

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

NARAKAL SERVICE CO-OPERATIVE BANK LTD NO E91,ERNAKULAM vs ITO, NON CORP WARD2(4) & TPS, COCHIN

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

NARAKAL SERVICE CO-OPERATIVE BANK LTD NO E91,ERNAKULAM vs ITO, NON CORP WARD2(4) & TPS, COCHIN

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

NARAKAL SERVICE CO-OPERATIVE BANK LTD NO E91,ERNAKULAM vs ITO, NON CORP WARD2(4) & TPS, COCHIN

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

THRISSUR DISTRICT CO-OPERATIVE SOCIETY,THRISSUR vs ITO,WARD 2(1), THRISSUR

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

ALLIANCE EDUCATIONAL FOUNDATION,MALAKKARA vs INCOME TAX OFFICER, ALAPPUZHA

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

THE SERVICE CO-OPERATIVE BANK LIMITED, NO.F 583,MALAPPURAM vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

THE SERVICE CO-OPERATIVE BANK LIMITED, NO.F 583,MALAPPURAM vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

THE SERVICE CO-OPERATIVE BANK LIMITED, NO.F 583,MALAPPURAM vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

THE SERVICE CO-OPERATIVE BANK LIMITED, NO.F 583,MALAPPURAM vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

RAKHEE PULPARAMBIL RAMESH,CALICUT vs ACIT, CIRCLE-1(1) & TPS, CALICUT

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

RIYAS NELLIYOTE,KUTTIADI vs ACIT, CIRCLE -2(1), KOZHIKODE

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

KERALA STATE CO-OPERATIVE BANK LTD,THIRUVANANTHAPURAM vs DCIT, CIRCLE 1(1), THIRUVANANTHAPURAM

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

SPIA CHARITABLE TRUST,KOTTAYAM vs CIT(E), KOCHI

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

SHAJI AYYAPAN,ERNAKULAM vs ITO CORPORATE WARD-2(2), KOCHI

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)