ITAT Cochin Bench
5,691 judgments
THEVALAKARA FARMERS SERVICE CO-OPERATIVE BANK LIMITED NO.4047,KARUNAGAPPALLY vs ITO, WARD 2, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
LORD KRISHNA BANK(EMPLOYEES) PENSION FUND,ERNAKULAM vs INCOME TAX OFFICER, EXEMPTION WARD, ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
DREAM FLOWER HOUSING PROJECTS PRIVATE LIMITED,ERNAKULAM vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(1), KOCHI
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
KVN PETRO PRODUCTS,KOZHIKODE vs INCOME TAX OFFICER, WARD 1(2), KOZHIKODE
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
KALLUMALA AGRICULTURAL COOPERATIVE BANK LTD NO HW 14,ALAPPUZHA vs ITO, WARD 2, THIRUVALLA
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
KALLUMALA AGRICULTURAL COOPERATIVE BANK LTD NO HW 14,ALAPPUZHA vs ITO, WARD 2, THIRUVALLA
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
LAILA PARASSERY,MALAPPUAM vs ITO, WARD-3, TIRUR
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
PANANCHERY SERVICE COOPERATIVE BANK,THRISSUR vs INCOME TAX OFFICER, WARD 2(4), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
LIFELINE FOUNDATION,ALAPPUZHA vs CIT(E), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
INCOME TAX OFFICER, ERNAKULAM vs KERALA PROVINCE OF THE CONGREGATION OF THE CARMELITE SISTERS OF ST TERESA, COCHIN
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
INCOME TAX OFFICER, KOCHI vs KERALA PROVINCE OF THE CONGREGATION OF THE CARMELITE SISTERS OF ST TERESA, COCHIN
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S ATMA BODHODAYA SANGHAM SREE SUBHANANDA TRUST,ALAPPUZHA vs CIT(EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
INNOVATE DESIGNERS&BUILDERS PRIVATE LIMITED,TRIVANDRUM vs ITO,WARD 1(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ASCO BANK LIMITED,ARAKULAM P.O THODUPUZHA vs INCOME TAX OFFICER, WARD 1&TPS, THODUPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BINOY JOHN,TRIVANDRUM vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), COCHIN, COCHIN/KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PLANEX PROJECTS AND CONSTRUCTIONS PRIVATE LIMITED,ERNAKULAM vs COMMISSIONER OF INCOME TAX , KOZHIKODE
the CIT(A), who vide the impugned order confirmed the action of the AO.
JANATHA CHARITABLE SOCIETY,KANNUR vs ITO, CIRCLE-1, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BAIJU THOTTAKKARA,KOZHIKODE vs ACIT, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
JOYALUKKAS LIFESTYLE DEVELOPERS PRIVATE LIMITED ,ERNAKULAM vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
JOYALUKKAS LIFESTYLE DEVELOPERS PRIVATE LIMITED ,ERNAKULAM vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
