ITAT Cochin Bench
5,691 judgments
CANON GRANITES PRIVATE LIMITED,THRISSUR vs ACIT,CIRCLE-1(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION LIMITED ,THIRUVANANTHAPURAM vs ACIT,CIRCLE 1(1), THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
GOPALAKRISHNAN PUKALAKKAT BALAKRISHNAN,ERNAKULAM vs ASSISTANT COMMISSIONER, NON CORP CIRCLE 2(1), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
EAPPEN PAPPACHAN,KOLLAM vs INCOME TAX OFFICER, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION LTD,TRIVANDRUM vs THE PCIT , TRIVANDRUM
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
AHAMMEDKAKANDAVIDE PUTHIYAPANDIKA ABDULKADER,CALICUT vs THE ITO WARD 1(1) , CALICUT
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HIND NAVOTTHANA PRATISHTAN,THRISSUR vs CIT(EXEMPTION), KOCHI
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
NEERIKODE SERVICE CO-OPERATIVE BANK LTD,ALANGAD vs ITO, WARD-3, ALUVA
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
BENEDICT WILFRED,THIRUVANANATHAPURAM vs ITO, WARD 1(1), THIRUVANANATHAPURAM
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
KULASEKHARAPURAM SERVICE CO-OPERATIVE BANK LIMITED NO.995,KOLLAM vs ITO, WARD 2, ALAPPUZHA
the CIT(A), who vide the impugned order directed the AO to allow deduction under Section 80P(2)(a)(i) in respect of interest income earned by the appellant society from co-operative society/co-operative bank after due verification. However, proceeded to hold that no allowance of deduction under Section 80P in respect of interest income earned from Treasury and other commercial banks, thus partly allowing the appeal.
VENUS INDUSTRIES,KODUNGALLUR vs ACIT, CIRCLE 2(1), THRISSUR
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
VENUS INDUSTRIES,KODUNGALLUR vs ACIT, CIRCLE 2(1), THRISSUR
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
ARUN BOSE,IDUKKI vs INCOME TAX OFFICER, THODUPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
N.C.JOHN & SONS PRIVATE LTD,ALLEPPEY vs ITO, WARD 1 & TPS, ALLEPPEY
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
PANTHEERANKAVE SERVICE CO-OPERATIVE BANK,KOZHIKODE vs ITO,WARD -2(3), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
KIZHAKETHIL PRASAD,ERNAKULAM vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
THIRUVALLA SERVICE COOPERATIVE BANK LTD,THIRUVALLA vs ITO, WARD 2, THIRUVALLA
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
PERINGANDOOR SERVICE CO-OPERATIVA BANK LTD,ATHANI, THRISSUR vs INCOME TAX OFFICER, THRISSUR
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
CHUDUKADU PARAMBU MUHAMMED SALI,KOZHIKODE vs ITO, WARD 1(3), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
M/S QUILON HOTELS AND RESORTS PRIVATE LIMITED,KOLLAM vs ASSISTANT COMMISSIONER INCOME TAX, KOLLAM
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
