ITAT Cochin Bench
5,691 judgments
BAIJU BHASKARAN,ABU DHABI vs DCIT, THIRUVANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA, JUDICIAL MEMBER Ι.Τ.Α. No.379/COCH/2025 Assessment Year: 2016-17 Baiju Bhaskaran....................................................................Appellant Ayyar and Cherian CAs, Keralapuram Building, Sreenivasa Ayyar Road, Kottayam, Kerala – 686001. [PAN:ANMPB2833K] DCIT, Circle Intl. Txn, TVM. ...................................................Respondent Appearances by: Noneappeared on behalf of the assessee. Smt. Leena Lal, S
NADATHARA GRAMA VIKASANA SOCIETY LTD,THRISSUR vs ITO, WARD-2(1), , THRISSUR
the CIT(A), who vide the impugned order dismissed the appeal exparte by passing a cryptic order.
NADATHARA GRAMA VIKASANA CO-OPERATIVE SOCIETY LTD,THRISSUR vs ITO, WARD-2(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
THE KANGAZHA SERVICE CO OPERATIVE BANK LIMITED,KANGAZHA vs INCOME TAX OFFICER WARD 2 THIRUVALLA, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION LIMITED,THIRUVANANTHAPURAM vs ITO, CIRCLE 1(1), THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
AYYANTHOLE PANCHAYATH SERVICE COOPERATIVE BANK LIMITED 471,KARIYATTUKARA vs INCOME TAX OFFICER WARD 2(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
CHATHANNOOR SERVICE CO OPERATIVE BANK LTD 2544,CHATHANNOOR vs ITO, WARD 1 & TPS, KOLLAM
the CIT(A), who vide the order dated 24.01.2017 allowed the deduction under Section 80P(2)(a)(i) of the Act and the issue of addition under Section 68 was set aside to the AO for de novo assessment.
KADUNGALLOOR SERVICE CO-OPERATIVE BANK LTD.NO.2165,KARUMALOOR vs INCOME TAX OFFICER, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
KADUNGALLOOR SERVICE CO-OPERATIVE BANK LTD.NO.863,ALUVA vs INCOME TAX OFFICER, ALUVA
KADUNGALLOOR SERVICE CO-OPERATIVE BANK LTD. NO.2165,KARUMALOOR vs INCOME TAX OFFICER, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
DCIT CIRCLE 1(1) & TPS, THRISSUR, THRISSUR vs KONUPARAMBAN OUSEPH ITTOOP, POTTA CHALAKKUDY
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
OPENGRAD EDU FOUNDATION,KOZHIKODE vs CIT(EXEMPTION), KOCHI
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), KOCHI, ERNAKULAM vs ASTER DM HEALTHCARE LIMITED, ERNAKULAM
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), KOCHI, ERNAKULAM vs ASTER DM HEALTHCARE LIMITED , ERNAKULAM
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX(TDS), KOCHI, KOCHI vs ASTER DM HEALTHCARE LIMITED , ERNAKULAM
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX(TDS), KOCHI, KOCHI vs ASTER DM HEALTHCARE LIMITED, ERNAKULAM
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
NELLIKKOTE KUNHIPARI MOHAMMEDALI,KOZHIKODE vs ACIT CIRCLE-1(1), KOZHIKODE
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
NELLIKKOTE KUNHIPARI MOHAMMEDALI,KOZHIKODE vs ACIT CIRCLE-1(1), KOZHIKODE
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
NELLIKKOTE KUNHIPARI MOHAMMEDALI,KOZHIKODE vs ACIT CIRCLE-1(1), KOZHIKODE
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
PUTHOOR ANTONY JOSE,THRISSUR vs ACIT,CIRCLE 2(1), THRISSUR
SHRI INTURI RAMA RAO, AM AND SONJOY SARMA (Judicial Member)
