ITAT Cochin Bench
5,691 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, KOTTAYAM vs THOMAS CHANDY, KANJIRAPALLY
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SUD-CHEMIE INDIA PRIVATE LIMITED,ALUVA vs DCIT, CORPORATE CIR 2(1), ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
TRIO SHOPPING MALL SPACES PRIVATE LIMITED,CALICUT vs JCIT,TDS, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
TRIO SHOPPING MALL SPACES PRIVATE LIMITED,CALICUT vs JCIT,TDS, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
THOMAS CHERIAN,THANE vs DCIT CIRCLE INTL. TXN, DCIT CIRCLE INTL. TXN
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
REENA ENGINEERS AND CONTRACTORS PRIVATE LTD,PANAJI vs ACIT, CENTRAL CIRCLE-1, CALICUT
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
REENA ENGINEERS AND CONTRACTORS PRIVATE LTD,PANAJI vs ACIT, CENTRAL CIRCLE-1, CALICUT
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
REENA ENGINEERS AND CONTRACTORS PRIVATE LTD,PANAJI vs ACIT, CENTRAL CIRCLE-1, CALICUT
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
REENA ENGINEERS AND CONTRACTORS PRIVATE LTD,PANAJI vs ACIT, CENTRAL CIRCLE-1, CALICUT
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
REENA ENGINEERS AND CONTRACTORS PRIVATE LTD,PANAJI vs ACIT, CENTRAL CIRCLE-1, CALICUT
ACIT, TRICHUR vs M/S. ATLAS JEWELLERY INDIA LTD, DELHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
ACIT, TRICHUR vs M/S. ATLAS JEWELLERY INDIA LTD, DELHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
AMBALLUR SERVICE CO OPERATIVE BANK LIMITED NO 503,MANNAMPETTA, THRISSUR vs INCOME TAX OFFICER, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SULPHI SAINUDHEEN SUNJU,KAYAMKULAM vs INCOME TAX OFFICER WARD 1 & TPS, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
BASANT SATHEESH,ANGAMALY vs INCOME TAX OFFICER, WARD 1, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SULPHI SAINUDHEEN SUNJU,KAYAMKULAM vs INCOME TAX OFFICER WARD 1 & TPS, ALAPPUZHA
the Ld. CIT(A) but both the appeals were dismissed and hence, the assessee is in appeal before us.4. At the time of hearing, the Ld. AR stated that the revenue treated the cash deposits of Rs.21,27,000/- made during the demonetization periods as unexplained money u/s 69A of the Act and this is not correct since from 08.11.2016, the assessee had cash balance of Rs.927755/- as per books of account. The Ld. AR stated that the assessee was unable to provide the cash books due to unavoidable cir
MARATH VELAYUDHAN JOSHY,TRICHUR vs ITO, WARD 1(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
PATTEPPADAM RURAL COOPERATIVE SOCIETY LTD,THRISSUR vs ITO, WARD-2, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
KUMARAPURAM SERVICE CO-OPERATIVE BANK LIMITED NO 2147,KARTHIKAPPALLY vs ITO, WARD 2, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
AVINISSERY SERVICE CO-OPERATIVE BANK LTD NO R 689,ANAKALLU vs INCOME TAX OFFICER WARD 2(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
