← All Benches
ITAT Cochin Bench
5,691 judgments
KEYA FOODS INTERNATIONAL PRIVATE LIMITED,CHERTHALA vs ACIT, CIRCLE, ALAPPUZHA, ALAPPUZHA
ITA 608/COCH/2022[2017-2018]Status: Disposed19/12/2022AY 2017-2018
ERNAKULAM REGIONAL COOPERATIVE MILK PRODUCERS UNIONS LTD.,KOCHI vs ACIT, CIRCLE 1(1), KOCHI, KOCHI
ITA 588/COCH/2022[2012-2013]Status: Disposed19/12/2022AY 2012-2013
PUTHUVAMANA RAMANI,KOCHI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, KOCHI-1, KOCHI
ITA 574/COCH/2022[2017-2018]Status: Disposed19/12/2022AY 2017-2018
NADHARSHA PULUKUZHI SEETHY,ERNAKULAM vs PRINCIPAL COMMISSIONER OF INCOME TAX, KOCHI-1, KOCHI
ITA 570/COCH/2022[2017-2018]Status: Disposed19/12/2022AY 2017-2018
THE ERNAKULAM DISTRICT AGRI HORTICULTURE SOCIETY,KOCHI vs INCOME TAX OFFICER, KOCHI
ITA 5/COCH/2022[2012-2013]Status: Disposed19/12/2022AY 2012-2013
HOTEL VYSALI AND MAYOORI BAR,THODUPUZHA vs DCIT CENTRAL CIRCLE-2, KOCHI
ITA 467/COCH/2022[2014-2015]Status: Disposed19/12/2022AY 2014-2015
THE ACIT, CIRCLE-1(1), THRRISSUR vs MANJILAS AGRO FOODS PVT. LTD., THRISSUR
ITA 34/COCH/2022[2014-15]Status: Disposed19/12/2022AY 2014-15
MANJILAS AGRO FOOD PVT.LTD.,THRISSUR vs THE ITO,WARD-1(2), THRISSUR
ITA 33/COCH/2022[2012-13]Status: Disposed19/12/2022AY 2012-13
MANJILAS AGRO FOODS PVT. LTD,THRISSUR vs THACIT,CIRCLE-1(1 ), THRISSUR
ITA 32/COCH/2022[2011-12]Status: Disposed19/12/2022AY 2011-12
JAMES STEPHEN,THODUPUZHA vs THE INCOME TAX OFFICER, WARD 1, THODUPUZHA, THODUPUZHA
ITA 154/COCH/2022[2017-2018]Status: Disposed19/12/2022AY 2017-2018
TRICHUR TECHNO PARK P. LTD,THRISSUR vs THE ITO, THRISSUR
ITA 52/COCH/2021[2014-15]Status: Disposed19/12/2022AY 2014-15
JOYE EMBRAYIL MATHAI,KOZHIKODE vs INCOME TAX OFFICER, WARD 2(1), KOZHIKODE
ITA 280/COCH/2021[2017-2018]Status: Disposed19/12/2022AY 2017-2018
MUHAMMA SERVICE COOPERATIVE BANK LIMITED NO 1670,ALAPPUZHA vs THE ITO, ALAPPUZHA
ITA 264/COCH/2021[2018-19]Status: Disposed19/12/2022AY 2018-19
PALAKUNNATHU KANNAMPATHU SUSHIL KUMAR,NADAKKAVU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, KOZHIKODE
ITA 247/COCH/2021[2016-17]Status: Disposed19/12/2022AY 2016-17
WELCARE HOSPITAL, SA ROAD, VYTTILA,VYTTILA vs ASS. DIRECTOR OF INCOME TAX, NON CORPORATE CIRCLE (1), KOCHI, KOCHI
ITA 217/COCH/2021[2018-2019]Status: Disposed19/12/2022AY 2018-2019
CLINT MARTEL WILFRED,ERNAKULAM vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, KOCHI, KOCHI
ITA 206/COCH/2021[2016-2017]Status: Disposed19/12/2022AY 2016-2017
BABY MARINE EXPORTS,KOLLAM vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLLAM
ITA 198/COCH/2021[2015-2016]Status: Disposed19/12/2022AY 2015-2016
KUNHABDULLA,KOZHIKKODE vs THE ITO, KOZHIKKODE
ITA 152/COCH/2021[2013-14]Status: Disposed19/12/2022AY 2013-14
M/S OIL PALM INDIA LTD,KOTTAYAM vs DCIT, KOTTAYAM
ITA 37/COCH/2020[2009-10]Status: Disposed19/12/2022AY 2009-10
SUPRIYA ENTERPRISES,MANJERI, MALAPPURAM vs THE ITO, TIRUR
ITA 301/COCH/2020[2015-16 ]Status: Disposed19/12/2022